High Courts19 Jan 1920Dismissed
Mohini Kanta Sahai Chowdhry and others Vs Preonath Neogi and others
Calcutta High Court · (1920) 01 CAL CK 0002
COURT ARCHIVE
Calcutta High Court judgments, 1920
520 judgments · page 26 of 26
High Courts15 Jan 1920
Sarbeswar Bez Madak and Another and Gagan Chandra Manna and Another Vs Surendrabala Dasi and Others
Calcutta High Court · 55 Ind. Cas. 631
Transfer of Property Act, 1882 — Section 111(g)
High Courts15 Jan 1920
Srimatya Swaraswati Dasi Vs Srimati Monmohini Dasi
Calcutta High Court · 57 Ind. Cas. 776
High Courts15 Jan 1920
Easin Vs Srimati Intijennessa Bibi and Others
Calcutta High Court · 58 Ind. Cas. 745
Bengal Tenancy Act, 1885 — Section 167Civil Procedure Code, 1908 (CPC) — Section 66
High Courts14 Jan 1920
Mohamed Kalimuddin Vs A.B. Stewart and Others
Calcutta High Court · 56 Ind. Cas. 556
High Courts13 Jan 1920
Joy Lall and Co. Vs Gopiram Bhotica
Calcutta High Court · 58 Ind. Cas. 755
Arbitration Act, 1940 — Section 19
High Courts13 Jan 1920
Siv Narayan Mukherjee and Others Vs Satish Chandra Ghosal and Others
Calcutta High Court · 57 Ind. Cas. 161
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts13 Jan 1920
Bepin Behary Sen Vs The Trustees for the Improvement of Calcutta and Others
Calcutta High Court · 57 Ind. Cas. 37
Calcutta Improvement Act, 1911 — Section 39, 41, 78
High Courts12 Jan 1920
Haricharan Mandal Vs Bighore Gain and Others
Calcutta High Court · 56 Ind. Cas. 127
Bengal Tenancy Act, 1885 — Section 49Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15
High Courts09 Jan 1920
Alior Rahaman Pandit and Ayaraja Howladar Vs Abdul Sobhan Munshi and Others
Calcutta High Court · 55 Ind. Cas. 356
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts09 Jan 1920
Kangal Chandra Pal and Another Vs Gopinath Pal and Others
Calcutta High Court · 68 Ind. Cas. 104
Contract Act, 1872 — Section 69, 70
High Courts08 Jan 1920
Srimati Rani Hemanta Kumari Devi and Others Vs Maharaja Jagadindra Nath Roy Bahadur
Calcutta High Court · 57 Ind. Cas. 614
High Courts07 Jan 1920
Sreemutty Radhashyam Dasya and Another Vs Sreemutty Ranga Sundari Dasya
Calcutta High Court · 59 Ind. Cas. 664
Probate and Administration Act, 1881 — Section 50, 80
High Courts07 Jan 1920
T.R. Pratt Vs Emperor
Calcutta High Court · 55 Ind. Cas. 473
Criminal Procedure Code, 1898 (CrPC) — Section 98
High Courts06 Jan 1920
Madhabi Sundari Dasya and Others Vs Syama Charan Biswas and Others
Calcutta High Court · 56 Ind. Cas. 748
High Courts05 Jan 1920
Jugmohan Pradhani Vs Indra Chandra Choraria and Others
Calcutta High Court · 59 Ind. Cas. 95
High Courts05 Jan 1920
Girindra Chandra Sen Vs Mahesh Ram Deb and on his death his heirs and legal representatives Dasarath Chandra Deb (Dhar) and Others
Calcutta High Court · 56 Ind. Cas. 170
High Courts05 Jan 1920
Sadak Ali Vs Safar Ali Sufani
Calcutta High Court · 56 Ind. Cas. 984
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, Order 41 Rule 27, Order 41 Rule 28, Order 41 Rule 29
High Courts02 Jan 1920
Fakhrunnessa Begam alias Badsha Begam Vs The District Judge of the 24-Pargunnas
Calcutta High Court · 56 Ind. Cas. 475
Civil Procedure Code, 1908 (CPC) — Section 92, 92(1)