High Courts20 Apr 1920
Sashi Bhusan Bera Vs Raghunath Mandal and Others
Calcutta High Court · 57 Ind. Cas. 785
COURT ARCHIVE
Calcutta High Court judgments, 1920
520 judgments · page 19 of 26
High Courts20 Apr 1920
Mohim Chandra De and Others Vs Mohendra Kumar De Sarkar
Calcutta High Court · 57 Ind. Cas. 905
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, 47
High Courts19 Apr 1920
Newajuddin Mondal and Others Vs Raja Sashi Kanta Acharjee Bahadur
Calcutta High Court · 57 Ind. Cas. 883
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts16 Apr 1920
Krishna Mohan Banerjee and Another Vs A.K. Guha
Calcutta High Court · 57 Ind. Cas. 829
Criminal Procedure Code, 1898 (CrPC) — Section 122, 137
High Courts16 Apr 1920
Bati Ram Kolita and Others Vs Sibram Das and Another and Sheoram Kolita and Others
Calcutta High Court · AIR 1921 Cal 271 : 61 Ind. Cas. 405
High Courts15 Apr 1920
Haladhar Mitra Chowdhuri Vs Prafulla Nath Tagore and Others
Calcutta High Court · 57 Ind. Cas. 892
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts15 Apr 1920
Abdul Karim Dhali Vs Nur Mohammed
Calcutta High Court · 57 Ind. Cas. 907
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts15 Apr 1920
Hem Chandra Roy Chowdhury Vs Kristo Chandra Saha Sardar on his death His Heirs and Legal Representatives, Bepin Behart Saha Sardar and Others
Calcutta High Court · 58 Ind. Cas. 879
High Courts15 Apr 1920
Tikam Chand Santokchand Vs Santokchand Singhi
Calcutta High Court · 59 Ind. Cas. 218
High Courts14 Apr 1920
Hrishikesh Das and Another Vs Lal Mohan Das and Others
Calcutta High Court · 57 Ind. Cas. 890
High Courts14 Apr 1920
Kala Nath Barman and Others Vs Emperor
Calcutta High Court · 57 Ind. Cas. 929
Criminal Procedure Code, 1898 (CrPC) — Section 235(1), 236Penal Code, 1860 (IPC) — Section 143, 363
High Courts12 Apr 1920
Aminuddin Mullick Vs Atormoni Dasi and Others
Calcutta High Court · 57 Ind. Cas. 879
Civil Procedure Code, 1908 (CPC) — Section 37, 38
High Courts12 Apr 1920
The Secretary of State for India in Council Vs Profulla Nath Tagore and Others
Calcutta High Court · 58 Ind. Cas. 896
Bengal Land Revenue Assessment (Resumed Lands) Regulation, 1819 — Section 22, 23
High Courts12 Apr 1920
Abdul Foatim Mohamed Vs Ijjatannessa Khatun and Others
Calcutta High Court · 57 Ind. Cas. 782
Trusts Act, 1882 — Section 73, 74
High Courts09 Apr 1920
Jogesh Chandra Mandal Vs Chinta Mani Prodhan and Others
Calcutta High Court · 57 Ind. Cas. 951
High Courts08 Apr 1920
Rani Mina Kumari Saheba, and on her Death her heir and Legal Representative Maharaj Bahadur Singh Vs Ahorddi Sheikh and Others
Calcutta High Court · 57 Ind. Cas. 848
High Courts07 Apr 1920
Constance Catherine Moreno Vs Henry William Bunn Moreno
Calcutta High Court · 57 Ind. Cas. 216
Divorce Act, 1869 — Section 10, 12, 13, 14
High Courts07 Apr 1920Dismissed
Surendra Krishna Mondal Vs Sm. Ranee Dassi
Calcutta High Court · (1920) 04 CAL CK 0035
High Courts07 Apr 1920
Dina Nath Law Vs Metharam Navalrai and Co.
Calcutta High Court · 64 Ind. Cas. 785
Evidence Act, 1872 — Section 92