COURT ARCHIVE

Calcutta High Court judgments, 1920

520 judgments · page 17 of 26

High Courts03 May 1920

Biswambhar Mandal Vs Nasarat Ali

Calcutta High Court · 57 Ind. Cas. 912

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High Courts03 May 1920

Mohabor Rahman Vs Hazi Abdur Rahim

Calcutta High Court · AIR 1921 Cal 210 : 62 Ind. Cas. 115

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 8(2)Civil Procedure Code, 1908 (CPC) — Section 92

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High Courts30 Apr 1920

Kasi Nath Bhattacharjee and Others Vs Murari Chandra Pal

Calcutta High Court · 57 Ind. Cas. 350

Letters Patent Act, 1865 — Clause 15

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High Courts30 Apr 1920

Sudhamani Das by his mother and next Friend and Guardian Srimati Radha Rani Dassya and Another Vs Surat Lal Das and Others

Calcutta High Court · AIR 1921 Cal 727 : 66 Ind. Cas. 628

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High Courts30 Apr 1920

Kali Charan Kapali and Others Vs Abdul Laskar and Others

Calcutta High Court · 58 Ind. Cas. 928

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High Courts30 Apr 1920

Lala Mukti Prokash Nande and Others Vs Srimati Iswari Dei Debi and Others

Calcutta High Court · 57 Ind. Cas. 858

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53

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High Courts30 Apr 1920

Gayanath Ojha Vs Anukul Chandra Ojha

Calcutta High Court · 58 Ind. Cas. 835

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High Courts30 Apr 1920

Kamini Kumar Bhoumik Vs Protap Chandra Bhoumik and Others and Jasudalal Banikya and Others

Calcutta High Court · AIR 1921 Cal 382 : 66 Ind. Cas. 608

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 47

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High Courts29 Apr 1920

Sasanka Sekhar Banerjee Vs Sudhangsu Mohan Ganguli

Calcutta High Court · AIR 1921 Cal 91 : 59 Ind. Cas. 572

Bengal Municipal Act, 1932 — Section 363, 6(14)Public Health Act, 1875 — Section 264

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High Courts29 Apr 1920

Rai Kiran Chandra Rai Bahadur and Others Vs Bono Behari Datta and Others Bana Behari Dutt and Another Vs Rai Kiran Chandra Rai Bahadur and Others Bana Behari Dutt and Another Vs Narendra Bhusan Rai and Others

Calcutta High Court · 59 Ind. Cas. 752

Evidence Act, 1872 — Section 44

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High Courts29 Apr 1920

Peary Mohun Choudhury Vs Rasik Chandra Dhubi and Others

Calcutta High Court · 58 Ind. Cas. 543

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High Courts29 Apr 1920

Jatindra Mohon Lahiri and Others Vs Abdul Aziz Meah and Others

Calcutta High Court · 59 Ind. Cas. 595

Civil Procedure Code, 1908 (CPC) — Section 102

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High Courts29 Apr 1920

Baikuntha Nath Sorma and Another Vs Chaitanya Charan Chaudhury and Others

Calcutta High Court · 57 Ind. Cas. 994

Limitation Act, 1908 — Article 144Transfer of Property Act, 1882 — Section 118

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High Courts29 Apr 1920

Panchoo Kapali and Others Vs Jajneswar Majhi and Others

Calcutta High Court · 58 Ind. Cas. 844

Bengal Tenancy Act, 1885 — Article 3, 185(2)

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High Courts29 Apr 1920

Protap Chandra Pal Vs Nityananda Nag

Calcutta High Court · 57 Ind. Cas. 751

Bengal Tenancy Act, 1885 — Section 49

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High Courts29 Apr 1920

Sahar Munshi, Garibulla Sheikh and Abu Sheikh Vs Jnanada Sundari Roy

Calcutta High Court · 57 Ind. Cas. 998

Bengal Tenancy Act, 1885 — Section 29

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High Courts29 Apr 1920

In Re: Babu Chandi Charan Mitter

Calcutta High Court · 57 Ind. Cas. 931

Legal Practitioners Act, 1879 — Section 13(f)

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High Courts28 Apr 1920

Emperor Vs Shasi Bhusan Maity

Calcutta High Court · 58 Ind. Cas. 817

Criminal Procedure Code, 1898 (CrPC) — Section 307

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High Courts28 Apr 1920

Raja Nirod Chandra Singh Sarma and Others Vs Harihar Chakravarti Chowdhury and Others

Calcutta High Court · 58 Ind. Cas. 867

Bengal Tenancy Act, 1885 — Section 106Letters Patent Act, 1865 — Clause 15

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High Courts28 Apr 1920Allowed

Bhupendra Chandra Singha and Others Vs Harihar Chackravarti and Others

Calcutta High Court · (1920) 04 CAL CK 0008

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