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Calcutta High Court judgments, 1920

520 judgments · page 18 of 26

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High Courts27 Apr 1920

Kasimuddin Nasya and Others Vs Emperor

Calcutta High Court · 57 Ind. Cas. 934

Penal Code, 1860 (IPC) — Section 395
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High Courts27 Apr 1920

Promotha Nath Pal Choudhary Vs Sourav Dasi Chowdhurani and Another

Calcutta High Court · 58 Ind. Cas. 327

Civil Procedure Code, 1908 (CPC) — Section 66
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High Courts27 Apr 1920

Jotendra Nath Chakrabarti and Others Vs Gobinda Chandra Chakrabarti and Others

Calcutta High Court · 57 Ind. Cas. 813

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High Courts27 Apr 1920

Gopeswar Pyne Vs Hem Chandra Bose and Others

Calcutta High Court · 57 Ind. Cas. 226

Letters Patent Act, 1865 — Clause 15
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High Courts26 Apr 1920

Norendra Nath Koer Vs Bhusan Chandra Pal

Calcutta High Court · 57 Ind. Cas. 375

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High Courts23 Apr 1920

Pulin Behary De Vs Satya Charan De and Another

Calcutta High Court · 58 Ind. Cas. 301

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High Courts23 Apr 1920

Kali Das Chakrabarty Vs Sheikh Nasarat

Calcutta High Court · 58 Ind. Cas. 413

Bengal Tenancy Act, 1885 — Section 18, 4
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High Courts23 Apr 1920

Kamini Sundari Dasi and Others Vs Prasunna Kumar Sil

Calcutta High Court · 58 Ind. Cas. 662

Bengal Landlord and Tenant Procedure Act, 1869 — Section 6
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High Courts23 Apr 1920

Mohiruddin Sarkar Vs The Secretary, Hadal Gramya Rindan Samiti

Calcutta High Court · 57 Ind. Cas. 977

Provincial Insolvency Act, 1920 — Section 5
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High Courts23 Apr 1920

Khatizan Vs Sonairam Daulatram

Calcutta High Court · 60 Ind. Cas. 963

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High Courts23 Apr 1920

Manindra Chandra Nandi Vs Upendra Chandra Hazra

Calcutta High Court · 60 Ind. Cas. 959

Bengal Tenancy Act, 1885 — Section 106, 113
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High Courts22 Apr 1920

Ram Gopal Das and Others Vs Jogendra Nath Maity and Others

Calcutta High Court · 57 Ind. Cas. 980

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High Courts22 Apr 1920

Chandra Kanta Chakrabarty and Others Vs Adinath Shom and Others

Calcutta High Court · 59 Ind. Cas. 565

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High Courts22 Apr 1920

Brahmamoyee Barmani Vs Sheikh Munsur

Calcutta High Court · 58 Ind. Cas. 859

Bengal Tenancy Act, 1885 — Section 21(1)
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High Courts22 Apr 1920

Suresh Chandra Biswas Vs Jogendra Nath Sen

Calcutta High Court · 58 Ind. Cas. 854

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High Courts22 Apr 1920

Kiransashi Debi Vs Ananda Chandra Mukherjee and Another

Calcutta High Court · 58 Ind. Cas. 841

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High Courts21 Apr 1920

Raja Peary Mohan Mukherjee Vs Arunodoy Ghose and Others

Calcutta High Court · AIR 1921 Cal 349 : 58 Ind. Cas. 581

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High Courts21 Apr 1920

Sorman Fakir and Others Vs Molla Abdul Aziz and Others

Calcutta High Court · 57 Ind. Cas. 949

Evidence Act, 1872 — Section 92
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High Courts21 Apr 1920

Brojendra Chandra Sarma Vs Prosunna Kumar Dhar and Others

Calcutta High Court · 59 Ind. Cas. 589

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
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High Courts20 Apr 1920

Asimuddin Sardar and Others Vs Emperor

Calcutta High Court · 59 Ind. Cas. 204

Criminal Procedure Code, 1898 (CrPC) — Section 110Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 109, 120B, 306
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