High Courts23 Apr 1914
Adhar Chandra Dey Vs Subodh Chandra Ghosh
Calcutta High Court · (1914) 04 CAL CK 0025
COURT ARCHIVE
Calcutta High Court judgments, 1914
431 judgments · page 15 of 22
High Courts23 Apr 1914
Faizuddin Khan and Others Vs Reju Akab and Others
Calcutta High Court · AIR 1915 Cal 653 : 28 Ind. Cas. 22
Limitation Act, 1908 — Section 28
High Courts23 Apr 1914
Ashraf Ali Vs Emperor
Calcutta High Court · AIR 1915 Cal 784 : (1915) ILR (Cal) 25
Criminal Procedure Code, 1898 (CrPC) — Section 497, 498
High Courts23 Apr 1914Dismissed
Madho Chowdhury Vs Turab Mian and Others
Calcutta High Court · (1914) 04 CAL CK 0003
High Courts22 Apr 1914
Bisnab Charan De and Another Vs Sarat Chandra Kar and Others
Calcutta High Court · 38 Ind. Cas. 487
High Courts22 Apr 1914
Rajani Nath Rakshit Vs Kusum Kaminimajumdar and Others
Calcutta High Court · AIR 1914 Cal 778 : 24 Ind. Cas. 64
High Courts22 Apr 1914
Akram Ali Vs Anwar Ali and Others
Calcutta High Court · AIR 1914 Cal 769 : 24 Ind. Cas. 677
High Courts21 Apr 1914
Abhaybswari Debi Vs Kishori Mohan Banerjee
Calcutta High Court · (1915) ILR (Cal) 19
Criminal Procedure Code, 1898 (CrPC) — Section 192, 198, 503
High Courts17 Apr 1914
Brij Nandan Singh Vs Kailash Tewary
Calcutta High Court · AIR 1914 Cal 674 : 24 Ind. Cas. 17
High Courts16 Apr 1914Allowed
Srimati Nogendra Bala Chowdhurani Vs The Secretary of State for India in Council
Calcutta High Court · (1914) 04 CAL CK 0051
High Courts16 Apr 1914Allowed
Mohiruddin Mondal Vs Srimati Indra Kumari Dasi
Calcutta High Court · (1914) 04 CAL CK 0004
High Courts15 Apr 1914
Jugol Kishore Marwari and Another Vs Chintamoni Roy and Another
Calcutta High Court · AIR 1914 Cal 760 : 24 Ind. Cas. 80
High Courts14 Apr 1914Dismissed
Jugol Kishore Vs Chintamoney
Calcutta High Court · (1914) 04 CAL CK 0002
High Courts08 Apr 1914
Bhairo Prosad and Another Vs Gojadhar Prosad Sahu and Others
Calcutta High Court · (1914) 04 CAL CK 0041
High Courts08 Apr 1914
Annapurna Dasee Vs Nalini Mohan Das
Calcutta High Court · AIR 1914 Cal 369(2) : (1915) ILR (Cal) 10
Succession Certificate Act, 1889 — Section 6(f)
High Courts08 Apr 1914
Ganga Dhar Muradi and Another Vs Banabashi Padihari and Others
Calcutta High Court · AIR 1914 Cal 722 : 24 Ind. Cas. 208
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts07 Apr 1914
Lokenarain Mahto and Others Vs Jeo Lal Mahto and Others
Calcutta High Court · AIR 1914 Cal 669(2) : 24 Ind. Cas. 675
High Courts07 Apr 1914
Surendra Nath Basu and Others Vs Towej Mandal
Calcutta High Court · AIR 1915 Cal 53 : 24 Ind. Cas. 86
High Courts07 Apr 1914
Satkari Madal Vs Tirtha Narain Bhattacharjee
Calcutta High Court · 24 Ind. Cas. 62
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 60, Order 21 Rule 61