High Courts13 Jan 1914
Khettra Nath Gangopadhyay and another Vs Ushabala Dasi
Calcutta High Court · (1914) 01 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments, 1914
431 judgments · page 22 of 22
High Courts12 Jan 1914
Bata Mandal and Another Vs Maharaja Manindra Chandra Nandi Bahadur
Calcutta High Court · AIR 1915 Cal 211 : 25 Ind. Cas. 829
Bengal Tenancy Act, 1885 — Section 109B, 29
High Courts12 Jan 1914
Haradas Acharyea Chaudhuri and Others Vs Abhoy Charan Dhupi and Others
Calcutta High Court · AIR 1915 Cal 109 : 24 Ind. Cas. 58
Bengal Tenancy Act, 1885 — Section 105
High Courts09 Jan 1914
Debi Prosad Vs Ram Ghulam Sahu and Others
Calcutta High Court · AIR 1915 Cal 186(2) : 25 Ind. Cas. 89
Contract Act, 1872 — Section 25
High Courts09 Jan 1914
Mahomed Hossain Vs Emperor
Calcutta High Court · (1914) ILR (Cal) 743
Criminal Procedure Code, 1898 (CrPC) — Section 263, 342
High Courts09 Jan 1914
Jogendra Prosad Mitra and Others Vs Asutosh Goswami and Others
Calcutta High Court · 37 Ind. Cas. 738
Limitation Act, 1908 — Article 182, 19
High Courts08 Jan 1914
Rakhal Chandra Tewari Vs Manmotha Nath Mitter and Others
Calcutta High Court · AIR 1915 Cal 42 : 24 Ind. Cas. 438
High Courts08 Jan 1914
Fulkumari Bibee Vs Budh Singh Dhudhuria and Another
Calcutta High Court · AIR 1914 Cal 314 : 25 Ind. Cas. 112
Guardians and Wards Act, 1890 — Section 17
High Courts02 Jan 1914
In Re: An Attorney
Calcutta High Court · (1914) ILR (Cal) 734
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts02 Jan 1914
Debi Prosad Sahi Vs Dharamjit Narayan Singh
Calcutta High Court · (1914) ILR (Cal) 727
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, Order 34 Rule 14Transfer of Property Act, 1882 — Section 85, 99
High Courts02 Jan 1914
Nilambar Ghosh and Another Vs Mir Mohasanuddin
Calcutta High Court · 67 Ind. Cas. 105
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11