High Courts04 Feb 1914Allowed
Rajani Kanta Ghosh and Others Vs Rama Nath Roy and Others
Calcutta High Court · (1914) 02 CAL CK 0029
COURT ARCHIVE
Calcutta High Court judgments, 1914
431 judgments · page 20 of 22
High Courts04 Feb 1914Allowed
S.M. Amirannessa Chowdhurani Vs S.M. Kurimannessa Chowdhurani and Others
Calcutta High Court · (1914) 02 CAL CK 0003
High Courts03 Feb 1914
Mandal and Co. Vs Fazul Ellahie
Calcutta High Court · AIR 1915 Cal 126 : (1914) ILR (Cal) 825
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts03 Feb 1914
Prokash Chandra Kundu Vs Emperor
Calcutta High Court · (1914) ILR (Cal) 836
Bengal Excise Act, 1909 — Section 67, 70Penal Code, 1860 (IPC) — Section 147, 353
High Courts02 Feb 1914
Saroja Sundari Basak Vs Abhoy Charan Basak
Calcutta High Court · (1914) ILR (Cal) 819
Probate and Administration Act, 1881 — Section 50
High Courts02 Feb 1914
Chandra Narayan Singh Vs Asutosh De
Calcutta High Court · AIR 1914 Cal 442 : (1914) ILR (Cal) 812
Court Fees Act, 1870 — Section 7(v)(a), 7(v)(b), 7(v)(c), 7(v)(d)
High Courts02 Feb 1914
Abdul Aziz and Others Vs Tafazuddin Sheikh and Others
Calcutta High Court · (1914) 02 CAL CK 0031
High Courts02 Feb 1914
Narayan Prosad Mondal Vs Jotindra Nath Bhattacharjee
Calcutta High Court · AIR 1914 Cal 872 : 25 Ind. Cas. 79
High Courts02 Feb 1914
Abhoya Charan Basak Vs Srimati Saroja Sundari Basak
Calcutta High Court · AIR 1915 Cal 85 : 24 Ind. Cas. 27
Probate and Administration Act, 1881 — Section 50, 83
High Courts30 Jan 1914
Brohmanand Nath Deb Sircar Vs Hem Chandra Mitra and others
Calcutta High Court · (1914) 01 CAL CK 0032
High Courts30 Jan 1914Allowed
Amulya Ratan Sircar Vs Tarini Nath Dey
Calcutta High Court · AIR 1915 Cal 48 : (1915) ILR (Cal) 254
Bengal Tenancy Act, 1885 — Section 178(3)(d)
High Courts30 Jan 1914
Osmond Beeby Vs Khitish Chandra Acharjya Chowdhury
Calcutta High Court · AIR 1915 Cal 18 : (1914) ILR (Cal) 771
Evidence Act, 1872 — Section 115
High Courts29 Jan 1914Dismissed
Mohendra Nath Biswas and others Vs Shyam Lal Banerjee and another
Calcutta High Court · (1914) 01 CAL CK 0031
High Courts29 Jan 1914Allowed
Jagdeep Narain Singh and Others Vs Jaibasi Koer and Others
Calcutta High Court · (1914) 01 CAL CK 0011
High Courts29 Jan 1914
Amritalal Chatterjee and Others Vs Nritya Gopal Ghose
Calcutta High Court · 24 Ind. Cas. 465
High Courts29 Jan 1914
Thakur Madan Mohan Nath Sahi Deo Vs Maharaja Pratap Udai Nath Sahi Deo
Calcutta High Court · (1914) 01 CAL CK 0004
High Courts28 Jan 1914
Mohesh Chandra Koondoo and others Vs Amar Ch. Koondoo
Calcutta High Court · (1914) 01 CAL CK 0012
High Courts28 Jan 1914
Satya Bhushan Bandopadhyaya and Others Vs Krishnakali Bandopadhyaya and Others
Calcutta High Court · 24 Ind. Cas. 259