High Courts10 Mar 1914Allowed
Kailash Chandra Poddar Vs Gopal Chandra Poddar
Calcutta High Court · (1914) 03 CAL CK 0032
COURT ARCHIVE
Calcutta High Court judgments, 1914
431 judgments · page 18 of 22
High Courts10 Mar 1914Allowed
Deonandan Pershad Vs Udit Narain Singh and others
Calcutta High Court · (1914) 03 CAL CK 0009
High Courts09 Mar 1914
Enatulla Basunia Vs Jiban Mohan Roy
Calcutta High Court · AIR 1914 Cal 360 : (1914) ILR (Cal) 956
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13, Order 9 Rule 6
High Courts09 Mar 1914
Kattayani Debi Vs Port Canning and Land Improvement Co.
Calcutta High Court · 25 Ind. Cas. 274
Registration Act, 1908 — Section 17
High Courts09 Mar 1914
Reajuddin Basunia and others Vs Jiban Mohan Ray
Calcutta High Court · (1914) 03 CAL CK 0018
High Courts09 Mar 1914
Budhai Sardar Vs Sonaullah Mridha
Calcutta High Court · (1914) ILR (Cal) 943
Transfer of Property Act, 1882 — Section 54
High Courts02 Mar 1914Dismissed
Baisnab Charan Shaha and another Vs Bank of Bengal
Calcutta High Court · (1914) 03 CAL CK 0025
High Courts26 Feb 1914
Girija Nath Roy Chowdhury and Others Vs Chandi Charan Laha and Others
Calcutta High Court · AIR 1914 Cal 822 : 24 Ind. Cas. 286
High Courts26 Feb 1914
Abdul Gafur Mandal and Another Vs Uma kanta Pandit
Calcutta High Court · AIR 1915 Cal 33 : 24 Ind. Cas. 266
High Courts25 Feb 1914
Bhupendra Kumar Chakravarti Vs Purna Chandra Bose
Calcutta High Court · AIR 1915 Cal 378 : 24 Ind. Cas. 232
High Courts23 Feb 1914
Ram Ekbal Singh and Others Vs Baldeo Singh and Others
Calcutta High Court · AIR 1914 Cal 791(1) : 25 Ind. Cas. 507
Court Fees Act, 1870 — Section 7(v)
High Courts22 Feb 1914
Abbas Dhali and Others Vs Masabdi Karikar
Calcutta High Court · AIR 1914 Cal 783 : 24 Ind. Cas. 216
High Courts20 Feb 1914
Radha Gobinda Mozumdar Vs Nabadwip Chandra Pal, Chairman, Kumarkhali Municipality and Others
Calcutta High Court · AIR 1915 Cal 802 : 31 Ind. Cas. 10
Bengal Municipal Act, 1884 — Section 321, 322
High Courts20 Feb 1914
Uma Charan Mondol Vs Midnapur Zemindary Co., Ld.
Calcutta High Court · (1914) 02 CAL CK 0001
High Courts19 Feb 1914
Bipin Behary Bhattacharya Vs Panchanan Bhattacharya and Others
Calcutta High Court · AIR 1914 Cal 846 : 24 Ind. Cas. 262
High Courts19 Feb 1914
Shashi Bhusan Mandal Vs Ram Sebak Mandal and Others
Calcutta High Court · AIR 1915 Cal 71(2) : 24 Ind. Cas. 181
High Courts18 Feb 1914
Manik Biswas and Others Vs Maharaja Jagadindra Nath Roy Bahadur
Calcutta High Court · AIR 1914 Cal 704 : 24 Ind. Cas. 283
High Courts17 Feb 1914
Nabakumar Datta Vs Trailokya Nath Bose and Others
Calcutta High Court · AIR 1914 Cal 850 : 24 Ind. Cas. 354a
High Courts17 Feb 1914
Sardhari Sah Vs Hukum Chand Sah
Calcutta High Court · (1914) ILR (Cal) 876
Santhal Parganas Civil Rules, 1905 — Rule 29Santhal Parganas Justice Regulation, 1893 — Section 27Sonthal Parganas Act, 1855 — Section 1(2), 2