High Courts31 Mar 1914
Dedar Bux and Another Vs Syamapada Malakar
Calcutta High Court · AIR 1914 Cal 801 : 24 Ind. Cas. 954
COURT ARCHIVE
Calcutta High Court judgments, 1914
431 judgments · page 17 of 22
High Courts31 Mar 1914
Kumar Satish Kanta Roy and Others Vs Tufan Mullick and Another
Calcutta High Court · AIR 1914 Cal 682 : 24 Ind. Cas. 9
Bengal Tenancy Act, 1885 — Section 170(3), 170(3)(d)
High Courts30 Mar 1914
Maharajadhiraj Sir Bejoy Chawd Mahatap Bahadur Vs Hari Mandal and Others
Calcutta High Court · 24 Ind. Cas. 52
Bengal Tenancy Act, 1885 — Section 169
High Courts27 Mar 1914
Troilukhyanath Mandal Vs Abanish Chandra Roy
Calcutta High Court · AIR 1915 Cal 118 : 24 Ind. Cas. 18
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts27 Mar 1914
Badiatannessa Bibee Vs Ambika Charan Ghosh
Calcutta High Court · (1914) 03 CAL CK 0007
High Courts26 Mar 1914
Nanda kumar howladar Vs Ram jiban howladar
Calcutta High Court · AIR 1914 Cal 232 : (1914) ILR (Cal) 990
Evidence Act, 1872 — Section 44
High Courts26 Mar 1914
Bata Krishna Rano Vs Janki Nath Pande
Calcutta High Court · AIR 1914 Cal 830 : (1914) ILR (Cal) 1000
Bengal Tenancy Act, 1885 — Section 195(e), 54, 61, 62(2)
High Courts26 Mar 1914
Bato Krishna Rano Vs Janaki Nath Pande
Calcutta High Court · 24 Ind. Cas. 71
Bengal Tenancy Act, 1885 — Section 195(e), 61
High Courts25 Mar 1914
Bisheshur Ray Chowdry Vs Rajendra Kumar Singh
Calcutta High Court · (1914) 03 CAL CK 0022
High Courts24 Mar 1914
Maninda Chandra Nandi Vs Secretary of State For India
Calcutta High Court · (1914) ILR (Cal) 967
Calcutta Municipal Act, 1899 — Section 557(c), 557(d)Land Acquisition Act, 1894 — Section 23, 6
High Courts24 Mar 1914
Behari Lal Mallik Vs Priya Nath Sardar and Others
Calcutta High Court · 28 Ind. Cas. 508
Bengal Tenancy Act, 1885 — Section 103, 105, 188
High Courts23 Mar 1914Dismissed
Hem Chandra Chowdhury Vs Hemanta Kumari Debi
Calcutta High Court · (1914) 03 CAL CK 0001
High Courts19 Mar 1914
Durgi Nikarini Vs Goberdhan Bose
Calcutta High Court · AIR 1915 Cal 64 : 24 Ind. Cas. 183
Transfer of Property Act, 1882 — Section 106, 116, 2(c)
High Courts18 Mar 1914
Noni Gopal Basu Vs Taresh Chandra Ghosh
Calcutta High Court · AIR 1915 Cal 563(1) : 30 Ind. Cas. 212
High Courts18 Mar 1914
Midnapore Zemindary Co. Ltd. Vs Nitya Kali Dasi
Calcutta High Court · AIR 1914 Cal 693 : 24 Ind. Cas. 243
High Courts18 Mar 1914
Jotindra Mohun Rai Chowdhury Vs Brojekdra Kumar Datta Munshi and Others
Calcutta High Court · AIR 1914 Cal 728 : 24 Ind. Cas. 249
High Courts17 Mar 1914
Sanyasi Charan Mandal Vs Asutosh Ghose Kishenchand Kesharichand Vs Sanyasi Charan Mandal
Calcutta High Court · AIR 1915 Cal 482 : (1915) ILR (Cal) 225
Bankruptcy Act, 1890 — Section 33Contract Act, 1872 — Section 247Provincial Insolvency Act, 1907 — Section 16, 4(b)(g)
High Courts13 Mar 1914
Rashmoni Dassi Vs Ganoda Sundari Dassi
Calcutta High Court · (1914) 03 CAL CK 0020
High Courts11 Mar 1914
Doyal Chandra Mandal Vs Kauri (Charan) Naskar and Others
Calcutta High Court · AIR 1914 Cal 775 : 25 Ind. Cas. 534
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 9