High Courts16 Feb 1914Dismissed
Shashi Bhusan Hazra Vs Srimati Dinamoyee Dassi and Others
Calcutta High Court · (1914) 02 CAL CK 0037
COURT ARCHIVE
Calcutta High Court judgments, 1914
431 judgments · page 19 of 22
High Courts16 Feb 1914
Nagendra Nath Basu Vs Parbati Charan Koyal and Another
Calcutta High Court · 35 Ind. Cas. 339
Bengal Tenancy Act, 1885 — Section 60Land Registration Act, 1876 — Section 78
High Courts16 Feb 1914
Kula Chandra Chakravarti Vs Bama Sundari Dasee
Calcutta High Court · AIR 1914 Cal 805 : (1914) ILR (Cal) 870
High Courts16 Feb 1914
Mahomed Musa Vs Abul Hassan Khan
Calcutta High Court · (1914) ILR (Cal) 866
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 8Civil Procedure Code, 1908 (CPC) — Section 24, 92
High Courts16 Feb 1914
Hari Padu Mandal Vs Karunamoyee Dasi
Calcutta High Court · AIR 1914 Cal 827 : 24 Ind. Cas. 214
High Courts16 Feb 1914
Upendra Nath Roy Chowdhury Vs Bhudeb Chandra Roy Chowdhury and Another
Calcutta High Court · 25 Ind. Cas. 859
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 65
High Courts15 Feb 1914
Maharaj Kumar Gopal Saran Narayan Singh Vs Sheikh Muhammed Siddiq and Others
Calcutta High Court · AIR 1914 Cal 844 : 24 Ind. Cas. 366 : 24 Ind. Cas. 313
High Courts14 Feb 1914Allowed
Christiana Sens Law Vs Benarashi Proshad Chowdhury
Calcutta High Court · (1914) 02 CAL CK 0025
High Courts13 Feb 1914
Reajaddin Molla and Others Vs King-Emperor
Calcutta High Court · (1914) 02 CAL CK 0041
High Courts13 Feb 1914
Probhat Chandro Chatterjee Vs Prossanno Kumar Sen
Calcutta High Court · (1914) 02 CAL CK 0007
High Courts12 Feb 1914Allowed
Kalikanund Mukerjee and Others Vs Biprodas Pal Choudry
Calcutta High Court · (1914) 02 CAL CK 0026
High Courts12 Feb 1914
Rahimunissa Bibi Vs Shaikh Manik Jan and Others
Calcutta High Court · (1914) 02 CAL CK 0021
High Courts11 Feb 1914Dismissed
Kumud Lal Ray and others Vs Jogendra Mohan Ray and others
Calcutta High Court · (1914) 02 CAL CK 0028
High Courts11 Feb 1914
Darbari Panjara Vs Bhoti Roy
Calcutta High Court · AIR 1914 Cal 452 : (1914) ILR (Cal) 915
Indian High Courts Act, 1861 — Section 15Santhal Pargana Rent Regulation Act, 1886 — Section 25Santhal Parganas Justice Regulation, 1893 — Section 9
High Courts11 Feb 1914Dismissed
Gobinda Chandra Chuckerbutty Vs Nanda Kumar Das and Another
Calcutta High Court · (1914) 02 CAL CK 0004
High Courts06 Feb 1914
Haradhan Debnath Vs Bhagabati Dasi
Calcutta High Court · (1914) ILR (Cal) 852
Specific Relief Act, 1877 — Section 22(2)Transfer of Property Act, 1882 — Section 55(1)(6)
High Courts05 Feb 1914
Laban Sardar Vs Choyen Mallick and Others
Calcutta High Court · 29 Ind. Cas. 811
Contract Act, 1872 — Section 43
High Courts05 Feb 1914Allowed
Srinibash Proshad Singh Vs Ram Raj Tewary and another
Calcutta High Court · (1914) 02 CAL CK 0006
High Courts04 Feb 1914
Balthasar Vs Emperor
Calcutta High Court · AIR 1915 Cal 266 : (1914) ILR (Cal) 844
Penal Code, 1860 (IPC) — Section 405, 409