High Courts27 Jan 1914
Rajani Kanta Das Vs Kali Prasanna Mukherjee
Calcutta High Court · AIR 1915 Cal 71(1) : (1914) ILR (Cal) 809
COURT ARCHIVE
Calcutta High Court judgments, 1914
431 judgments · page 21 of 22
High Courts27 Jan 1914
Mitarjit Mahton and others Vs Sheikh Leakut Hosain
Calcutta High Court · (1914) 01 CAL CK 0030
High Courts27 Jan 1914Dismissed
Chamed Sheikh Vs Naba Gopal Ghosh and Others
Calcutta High Court · (1914) 01 CAL CK 0021
High Courts26 Jan 1914Allowed
Upendranath Sen Roy Chowdhury and Others Vs Bimala Kanta Sen Chowdhury and Others
Calcutta High Court · (1914) 01 CAL CK 0041
High Courts26 Jan 1914
Nepal Chandra Bhattacharjee Vs Ramendra Nath Chakravarty and Another
Calcutta High Court · AIR 1914 Cal 718 : 24 Ind. Cas. 384
High Courts23 Jan 1914
Keramuddin Sarkar Vs Emperor
Calcutta High Court · AIR 1914 Cal 357 : (1914) ILR (Cal) 806
Criminal Procedure Code, 1898 (CrPC) — Section 110, 112, 117
High Courts21 Jan 1914
Sasi Bhusan Dey and Another Vs Umakanto Dey and Others
Calcutta High Court · 25 Ind. Cas. 171
Bengal Tenancy Act, 1885 — Article 2(a), 61, 62
High Courts19 Jan 1914
Kanai Lal Mandal and Another Vs Jadab Lal Gangopadhaya
Calcutta High Court · AIR 1914 Cal 907(1) : 25 Ind. Cas. 386
Limitation Act, 1908 — Section 26
High Courts19 Jan 1914
W.P. Abro Vs Promotho Nath Mukerjee, and Promotho Nath Mukerjee
Calcutta High Court · AIR 1914 Cal 777(2) : 24 Ind. Cas. 452
High Courts19 Jan 1914
Gajadhar Ahir and Others Vs Munshi Bhikari Lal
Calcutta High Court · (1914) 01 CAL CK 0006
High Courts16 Jan 1914
Emperor Vs Asiraddi Mandal
Calcutta High Court · (1914) ILR (Cal) 764
Criminal Procedure Code, 1898 (CrPC) — Section 122
High Courts16 Jan 1914
Manindra Chandra Ghose Vs Emperor
Calcutta High Court · AIR 1914 Cal 886 : (1914) ILR (Cal) 754
Penal Code, 1860 (IPC) — Section 307, 34
High Courts16 Jan 1914
Gur Prosad Singh and Others Vs Gur Prosad Lal and Others
Calcutta High Court · 25 Ind. Cas. 438
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 2, Order 1 Rule 9, Order 2 Rule 6
High Courts15 Jan 1914
Ayatunnessa Bibi Vs Kulfu Khalifa
Calcutta High Court · (1914) ILR (Cal) 749
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts15 Jan 1914
Manmatha Nath Mandal Vs Khirodhar Ghosh and Others
Calcutta High Court · AIR 1914 Cal 8525 : 24 Ind. Cas. 110
High Courts15 Jan 1914Allowed
Sreemutty Ayatannessa Bibi Vs Kulfu Khalifa and Others
Calcutta High Court · (1914) 01 CAL CK 0023
High Courts13 Jan 1914
Hari Charan Saha and Others Vs Bran Khan and Others
Calcutta High Court · 25 Ind. Cas. 903
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), Order 47 Rule 7
High Courts13 Jan 1914
Hari Charan Saha Vs Baran Khan
Calcutta High Court · AIR 1915 Cal 283(1) : (1914) ILR (Cal) 746
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), Order 47 Rule 7
High Courts13 Jan 1914Dismissed
Kamini Debi Vs Promotha Nath Mukerjee and Another
Calcutta High Court · (1914) 01 CAL CK 0005