High Courts07 Apr 1914
Sarojini Dasi Alias Patal Dasi Vs Bhola Nath Das
Calcutta High Court · AIR 1914 Cal 721 : 24 Ind. Cas. 792
COURT ARCHIVE
Calcutta High Court judgments, 1914
431 judgments · page 16 of 22
High Courts06 Apr 1914
Lakhindar Barua and Another Vs Saroda Charan De
Calcutta High Court · 24 Ind. Cas. 253
High Courts06 Apr 1914
Balmer Lawrie and Co. Vs Jadunath Banerjee
Calcutta High Court · AIR 1915 Cal 658 : (1915) ILR (Cal) 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 51, Order 21 rule 76, 47
High Courts06 Apr 1914
Kumar Kalidas Pandey Vs Babu Krishna Dhan Ghose
Calcutta High Court · AIR 1914 Cal 791(2) : 24 Ind. Cas. 1
Santhal Pargana Rent Regulation Act, 1886 — Section 3
High Courts03 Apr 1914Allowed
Basanta Kumar Boss and org. Vs Khulna Loan Co.
Calcutta High Court · (1914) 04 CAL CK 0044
High Courts02 Apr 1914
Dharma Charan Dey and Others Vs Ramesh Chandra Roy and Others
Calcutta High Court · AIR 1914 Cal 664 : 24 Ind. Cas. 820
High Courts02 Apr 1914Dismissed
Sachindra Kishore Dey Vs Rajani Kant Chuckerbutty
Calcutta High Court · (1914) 04 CAL CK 0040
High Courts02 Apr 1914
Bahuria Sambho Koer Vs Harihar Prasad and Others
Calcutta High Court · AIR 1914 Cal 735 : 24 Ind. Cas. 276
High Courts02 Apr 1914
Askoran Satia Vs Satish Chandra Bhattacharya and Others
Calcutta High Court · 24 Ind. Cas. 281
High Courts02 Apr 1914
Basir-ud-Din Ahmad and Others Vs Himmat Ali Mondal and Others
Calcutta High Court · AIR 1915 Cal 22 : 25 Ind. Cas. 852
High Courts02 Apr 1914
Bahuria Sambho Kuar Vs Harihar Prasad
Calcutta High Court · (1914) ILR (Cal) 1092
Bengal Land Revenue Sales Act, 1859 — Section 13, 14, 33, 53
High Courts01 Apr 1914
Emperor Vs Nirmal Kanta Roy
Calcutta High Court · AIR 1914 Cal 901(2) : (1914) ILR (Cal) 1072
Criminal Procedure Code, 1898 (CrPC) — Section 271, 272, 308, 403Penal Code, 1860 (IPC) — Section 109, 114, 34
High Courts01 Apr 1914
Safaruddi and Others Vs A.K. Fazal Huq and Others
Calcutta High Court · AIR 1915 Cal 3644(2) : 30 Ind. Cas. 414
Bengal Tenancy Act, 1885 — Section 105
High Courts01 Apr 1914Allowed
Durga Pershad and Others Vs Raghunandan Lal and Others
Calcutta High Court · (1914) 04 CAL CK 0043
High Courts01 Apr 1914
Shaikh Rafic Vs Bhagaban Chandar Dhar
Calcutta High Court · AIR 1915 Cal 170(2) : 25 Ind. Cas. 377
High Courts01 Apr 1914
Hemanta Kumar Roy and Another Vs Baranagore Jute Factory Company
Calcutta High Court · (1914) 04 CAL CK 0024
High Courts31 Mar 1914
Guru Das Das and Another Vs Kali Das Changa
Calcutta High Court · AIR 1914 Cal 833 : 24 Ind. Cas. 287
High Courts31 Mar 1914
Dedar Buksh Vs Syamapada Das Malakar
Calcutta High Court · (1914) ILR (Cal) 1013
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)
High Courts31 Mar 1914
Khulna Loan Co. Limited Vs Jahir Goldar and Another
Calcutta High Court · AIR 1914 Cal 687 : 24 Ind. Cas. 209
High Courts31 Mar 1914
Harendra Nath Mukerjee Vs Ardhendu Kumar Ganguly
Calcutta High Court · AIR 1914 Cal 739(2) : 24 Ind. Cas. 202
Guardians and Wards Act, 1890 — Section 47(4), 7(1)