High Courts02 May 1914Dismissed
Madras Steam Navigation Co. Ld. Vs Shalimar Works, Ld.
Calcutta High Court · AIR 1915 Cal 681 : (1915) ILR (Cal) 85 : 28 Ind. Cas. 463
Interpretation Act, 1889 — Section 18(2)Limitation Act, 1963 — Article 29
COURT ARCHIVE
Calcutta High Court judgments, 1914
431 judgments · page 14 of 22
High Courts01 May 1914Dismissed
Lachmi Chand Jhawar Vs Hemendra Prosad Ghosh
Calcutta High Court · (1914) 05 CAL CK 0070
High Courts30 Apr 1914
Protap Chandra Chakravarty Vs Sarat Kamini Debya
Calcutta High Court · AIR 1914 Cal 817 : 24 Ind. Cas. 90
High Courts30 Apr 1914
Jogendra Nath Goswami Vs Chandra Kumar Mozumdar
Calcutta High Court · AIR 1914 Cal 661 : (1915) ILR (Cal) 28
Contract Act, 1872 — Section 19
High Courts30 Apr 1914
Jogendra Nath Goswami Vs Chandra Kumar Mazumdar
Calcutta High Court · 24 Ind. Cas. 193
Contract Act, 1872 — Section 19
High Courts29 Apr 1914
Shaikh Inatullah Daftry Vs Shaikh Moison Ali and Another
Calcutta High Court · AIR 1915 Cal 86 : 25 Ind. Cas. 414
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts29 Apr 1914
Nilmoni Chowdhuri Vs Basanta Kumar Banerjee and Another
Calcutta High Court · AIR 1915 Cal 484(1) : 29 Ind. Cas. 814
High Courts29 Apr 1914
Bansi Ram Vs Narsingha Santra
Calcutta High Court · AIR 1914 Cal 765 : 24 Ind. Cas. 805
High Courts28 Apr 1914
Neogendra Mohan Ray and Another Vs Pyari Mohan Saha and Others
Calcutta High Court · AIR 1915 Cal 339 : 30 Ind. Cas. 420
Estates Partition Act, 1897 — Section 99
High Courts28 Apr 1914
Nagendra Nath Ghose and Another Vs Ram Bharosa Haluai
Calcutta High Court · AIR 1914 Cal 839 : 24 Ind. Cas. 68
High Courts27 Apr 1914
Haldhar Jha Vs Syed Shah Mahammad Ashraf Alam
Calcutta High Court · AIR 1915 Cal 68 : 25 Ind. Cas. 880
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 47 Rule 4
High Courts27 Apr 1914
Pitambar Mahapatra Vs Bhagabat Lal, on his death his Heirs and Legal, Representatives, Bhairab Pal and Others
Calcutta High Court · AIR 1914 Cal 654 : 24 Ind. Cas. 860
High Courts27 Apr 1914
Golam Mujahar Chowdhery and Another Vs Goloke Charan Das
Calcutta High Court · AIR 1915 Cal 78(1) : 25 Ind. Cas. 884
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(2)Limitation Act, 1963 — Section 18
High Courts24 Apr 1914
Midnapore Zemindary Company, Ltd. Vs Hrishikesh Ghosh
Calcutta High Court · AIR 1914 Cal 757 : (1914) ILR (Cal) 1108
High Courts24 Apr 1914
Gopeshwar Pal Vs Jiban Chandra Chandra and Others and Srikanta Lohar and Others
Calcutta High Court · 24 Ind. Cas. 37
Bengal Tenancy Act, 1885 — Article 3
High Courts24 Apr 1914
The Midnapore Zemimdari Company, Ltd. Vs Hrishikesh Ghosh and Another
Calcutta High Court · 25 Ind. Cas. 562
Bengal Tenancy Act, 1885 — Section 26
High Courts24 Apr 1914
Kunja Behari Seal Vs Raja Durga Prasad Singh and Others
Calcutta High Court · 25 Ind. Cas. 819
High Courts24 Apr 1914
Gopeshwar Pal Vs Jiban Chandra Chandra
Calcutta High Court · AIR 1914 Cal 806 : (1914) ILR (Cal) 1125
Bengal Tenancy Act, 1885 — Article 3, 184Civil Procedure Code, 1908 (CPC) — Section 98
High Courts24 Apr 1914
Sukar Hajam and Another Vs Oli Mohammad Mea
Calcutta High Court · 25 Ind. Cas. 826
High Courts23 Apr 1914
Mohammed Ashrafuddin and Others Vs Sheikh Kareem Buksh
Calcutta High Court · AIR 1915 Cal 118(2) : 24 Ind. Cas. 603