High Courts15 May 1914
Lakhan Jena and Others Vs Arjun Naik
Calcutta High Court · AIR 1914 Cal 202 : 24 Ind. Cas. 387
COURT ARCHIVE
Calcutta High Court judgments, 1914
431 judgments · page 13 of 22
High Courts15 May 1914
Intu Miah Mistry Vs Darbuksh Bhuiyan
Calcutta High Court · AIR 1914 Cal 845 : 25 Ind. Cas. 380
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 5 Rule 17, Order 5 Rule 27, Order 5 Rule 28
High Courts14 May 1914
Haji Mahomed Mozaffer Ali Bhuyan Vs Asraf Ali
Calcutta High Court · AIR 1914 Cal 823 : 25 Ind. Cas. 93
Transfer of Property Act, 1882 — Section 58(c)
High Courts14 May 1914
Promode Ranjan Ghosh alias Manoo Ghosh Vs Abijan Bibi and Others
Calcutta High Court · AIR 1915 Cal 110 : 25 Ind. Cas. 373
Bengal Tenancy Act, 1885 — Section 11, 3(8)
High Courts13 May 1914
Basir Sheikh and Others Vs Fazle Karim Biswas and Others
Calcutta High Court · AIR 1915 Cal 786(1) : 28 Ind. Cas. 703
High Courts13 May 1914
Sailaja Prosad Chatterjee and Others Vs Jadu Nath Bose
Calcutta High Court · (1914) 05 CAL CK 0055
High Courts12 May 1914
Keshob Lal Nag Mazumdar and Others Vs Jnanendra Nath Ghose and Others
Calcutta High Court · AIR 1914 Cal 706 : 24 Ind. Cas. 538
High Courts11 May 1914
Srimati Majidunnessa Bibi Vs Srimati Amnessa alias Aslahanessa Bibi
Calcutta High Court · AIR 1914 Cal 768 : 24 Ind. Cas. 826
High Courts08 May 1914
Genu Manjhi and others Vs The King-Emperor
Calcutta High Court · (1914) 05 CAL CK 0071
High Courts07 May 1914
Hakimullah and Another Vs Nobin Chandra Barua
Calcutta High Court · AIR 1915 Cal 19 : 24 Ind. Cas. 177
High Courts07 May 1914
Debendra Narain Sinha and Others Vs Sourindra Mohan Sinha and Others
Calcutta High Court · AIR 1914 Cal 697 : 24 Ind. Cas. 391
High Courts07 May 1914
Jadu Nath Acharjya Vs Tarak Chandra Chatterjee and Another
Calcutta High Court · 25 Ind. Cas. 810
High Courts07 May 1914Dismissed
Kunja Behari Seal Vs Durga Prasad Singh
Calcutta High Court · AIR 1914 Cal 205 : (1915) ILR (Cal) 346
High Courts06 May 1914
Sahebjada Faridun Shiko on Behalf of Jahan Arrah Begum Vs Fakir Muhammad and Others
Calcutta High Court · AIR 1914 Cal 786(2) : 24 Ind. Cas. 862
High Courts06 May 1914
Raja Sri Sri Mohendra Lal Singha Deo Vs Fakir Chandra Dutta and Others
Calcutta High Court · AIR 1915 Cal 70 : 24 Ind. Cas. 610
High Courts05 May 1914
Narsing Charan Mahapatra Vs The King-Emperor
Calcutta High Court · (1914) 05 CAL CK 0073
High Courts05 May 1914
Abdullah Hossein Chowdhury Vs Administrator-General
Calcutta High Court · (1915) ILR (Cal) 35
Civil Procedure Code, 1908 (CPC) — Section 110Government of India Act, 1858 — Section 64Limitation Act, 1908 — Section 12
High Courts05 May 1914
Syed Abdullah Hossain Chowdhury Vs Ananda Chandra Roy and Another
Calcutta High Court · AIR 1914 Cal 679 : 24 Ind. Cas. 273
High Courts05 May 1914
Damodar Misra and Another Vs Hrishi Naik and Others
Calcutta High Court · (1914) 05 CAL CK 0003