High CourtsDivision Bench(1914) 04 CAL CK 0031

Bisnab Charan De and Another vs Sarat Chandra Kar and Others

Calcutta High Court · Decided on 22 April 1914 · Citation: 38 Ind. Cas. 487

HON’BLE JUDGES
D. Chatterjee, J · Chapman, J

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Judgment

1 paragraphs · 36 words
1.

The entire ground in this case is covered by the authority of Jarip Khan v. Durfa Bewa 15 Ind. Cas. 476 : 16 C.L.J. 14 : 17 C.W.N. 59. The appeal is dismissed with costs.