High Courts09 Jul 1913
Anada Hait and Haris Chunder Mondal and Another Vs Khudiram Hait and Others
Calcutta High Court · AIR 1914 Cal 894 : 25 Ind. Cas. 558
COURT ARCHIVE
Calcutta High Court judgments, 1913
411 judgments · page 7 of 21
High Courts09 Jul 1913
In Re: Crompton and Co. Ltd. and Mohan Lal
Calcutta High Court · AIR 1914 Cal 770 : (1914) ILR (Cal) 313
Arbitration Act, 1940 — Section 13, 14English Arbitration Act, 1889 — Section 10
High Courts09 Jul 1913
Bengal Provincial Railway Co. Vs Gopi Mohan Singh
Calcutta High Court · AIR 1914 Cal 368 : (1914) ILR (Cal) 308
High Courts09 Jul 1913Allowed
Imam Ali Patwari Vs Arfatunness
Calcutta High Court · (1913) 07 CAL CK 0034
High Courts09 Jul 1913
Crompton and Co. Ld. Vs Mohan Lal
Calcutta High Court · 25 Ind. Cas. 391
Arbitration Act, 1940 — Section 13, 14
High Courts08 Jul 1913
Jagannath Marwari Vs Raj Kumar Thakur Giridhari Singha and Others, Biswa Nath Goria and Others, Surendra Mohan Ghose and Others
Calcutta High Court · 29 Ind. Cas. 429
Chota Nagpur Encumbered Estates Act, 1876 — Section 3
High Courts08 Jul 1913
Jagat Chandra Sarma Chowdhury Vs Radha Nath Chakravarti and Others
Calcutta High Court · 28 Ind. Cas. 576
High Courts08 Jul 1913Allowed
Dwarka Dhakai Vs Mathur Lal Majumdar and another
Calcutta High Court · (1913) 07 CAL CK 0036
High Courts08 Jul 1913
Khitish Chukder Roy and Others Vs Bhikan Mamud Pramanik and Others
Calcutta High Court · 25 Ind. Cas. 530
High Courts08 Jul 1913Dismissed
Biswanath Gorain and Others Vs Surendro Mohon Ghose and Others
Calcutta High Court · (1913) 07 CAL CK 0011
High Courts07 Jul 1913
Rajani Benode Chakravarti Vs All India Banking And Insurance Co.
Calcutta High Court · (1914) ILR (Cal) 305
Criminal Procedure Code, 1898 (CrPC) — Section 185Penal Code, 1860 (IPC) — Section 409, 420, 467, 477
High Courts07 Jul 1913
Moni Lal Kar Chowdhry Vs Uma Charan Chakravarty
Calcutta High Court · AIR 1914 Cal 260 : 25 Ind. Cas. 571
High Courts07 Jul 1913
Aga Syed Jalaluddin Husain Vs The King Emperor
Calcutta High Court · (1913) 07 CAL CK 0019
High Courts04 Jul 1913Dismissed
Prasanno Kumar Panja and Others Vs Ashutosh Ray
Calcutta High Court · (1913) 07 CAL CK 0016
High Courts04 Jul 1913
Satyes Chandra Sarkar and Others Vs Monmohini Dasi
Calcutta High Court · AIR 1914 Cal 842 : 25 Ind. Cas. 567
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5
High Courts04 Jul 1913
Bitari Ram Vs Kanji Singh and Others
Calcutta High Court · (1913) 07 CAL CK 0004
High Courts03 Jul 1913Allowed
Sheikh Sadaruddin and others Vs Sheikh Ekramuddin
Calcutta High Court · (1913) 07 CAL CK 0057
High Courts03 Jul 1913
Sadasiv Singh Vs Emperor
Calcutta High Court · AIR 1914 Cal 834 : (1914) ILR (Cal) 299
Criminal Procedure Code, 1898 (CrPC) — Section 428