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Judgment
1 paragraphs · 8 words
1.
Both the appeals are dismissed with costs.
High CourtsDivision Bench(1913) 07 CAL CK 0050
Anada Hait and Haris Chunder Mondal and Another vs Khudiram Hait and Others
Calcutta High Court · Decided on 9 July 1913 · Citation: AIR 1914 Cal 894 : 25 Ind. Cas. 558
- HON’BLE JUDGES
- Lawrence Jenkins, C.J · Asutosh Mookerjee, J