High Courts23 Jun 1913
Jagabandhu Saha Vs Magnamoy Dassi Magnamoy Dassi Vs Jagabandhu Saha
Calcutta High Court · 36 Ind. Cas. 884
Bengal Tenancy Act, 1885 — Section 18
COURT ARCHIVE
Calcutta High Court judgments, 1913
411 judgments · page 9 of 21
High Courts18 Jun 1913
Bissar Misser Vs Emperor
Calcutta High Court · (1914) ILR (Cal) 261
Criminal Procedure Code, 1898 (CrPC) — Section 165, 94Penal Code, 1860 (IPC) — Section 342
High Courts17 Jun 1913Dismissed
Faizar Rahman Vs Maimuna Khatun
Calcutta High Court · (1913) 06 CAL CK 0005
High Courts16 Jun 1913
Benode Lal Ghose Vs Corporation of Calcutta
Calcutta High Court · AIR 1914 Cal 879(1) : (1914) ILR (Cal) 164
Calcutta Municipal Act, 1923 — Section 408, 575, 622
High Courts16 Jun 1913
Debnarayan Dutt Vs Chunilal Ghose
Calcutta High Court · (1914) ILR (Cal) 137
Contract Act, 1872 — Section 62
High Courts16 Jun 1913
Ananda Chandra Roy Vs Abdullah Hossein Chowdhury
Calcutta High Court · (1914) ILR (Cal) 148
Transfer of Property Act, 1882 — Section 54
High Courts12 Jun 1913
Shiba Prosad Samanta Vs Rakhalmani Dasee
Calcutta High Court · (1914) ILR (Cal) 130
High Courts11 Jun 1913
Bijoychand Mahatab Vs Kalipada Chatterjee
Calcutta High Court · (1914) ILR (Cal) 57
High Courts10 Jun 1913Allowed
Indra Mani Dasya Vs Priyanath Chackrabarty and Others
Calcutta High Court · (1913) 06 CAL CK 0008
High Courts10 Jun 1913Dismissed
Nabin Chandra Saha and Org. Vs Hem Chandra Ray and Another
Calcutta High Court · (1913) 06 CAL CK 0003
High Courts09 Jun 1913
Nabin Chandra Tripati Vs Prankrishna De
Calcutta High Court · AIR 1914 Cal 163 : (1914) ILR (Cal) 108
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts05 Jun 1913Allowed
Askar Ali Vs Goupee Mohan Chowdhury and Another
Calcutta High Court · (1913) 06 CAL CK 0033
High Courts05 Jun 1913
Ratnendra Lal Mitter Vs Corporation of Calcutta
Calcutta High Court · (1914) ILR (Cal) 104
Calcutta Municipal Act, 1899 — Section 408, 574
High Courts05 Jun 1913Dismissed
Mohendra Prosad Singh Vs Nanda Prosad Singh
Calcutta High Court · (1913) 06 CAL CK 0018
High Courts04 Jun 1913Dismissed
Akhil Chandra Biswas Vs Hasan Ali Sadagar
Calcutta High Court · (1913) 06 CAL CK 0022
High Courts04 Jun 1913
Jnanendra Nath Bose Vs Khulna Loan Co., Ld.
Calcutta High Court · 24 Ind. Cas. 35
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6Transfer of Property Act, 1882 — Section 90
High Courts04 Jun 1913Dismissed
Kripasindhu Roy Pitam Vs Mohunt Parmanand Das Goswami and others
Calcutta High Court · (1913) 06 CAL CK 0004