High Courts15 May 1913
Dwarka Nath Das Vs Kangali Charan Sahu
Calcutta High Court · 52 Ind. Cas. 980
Bengal Tenancy Act, 1885 — Section 171Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Calcutta High Court judgments, 1913
411 judgments · page 11 of 21
High Courts15 May 1913Dismissed
Ambika Charan Guha Vs Tarini Charan Chanda and others
Calcutta High Court · (1913) 05 CAL CK 0011
High Courts14 May 1913Dismissed
Srimantu Bagdi Vs Bhagwan Jalia
Calcutta High Court · (1913) 05 CAL CK 0024
High Courts13 May 1913
Sakhi Lal Chowdhury and Others Vs Munshi Wajid Ali and Others
Calcutta High Court · 50 Ind. Cas. 91
High Courts13 May 1913
Umesh Chandra De Vs Jakhomal Mehera
Calcutta High Court · 53 Ind. Cas. 90
Bengal Patni Taluks Regulation, 1819 — Section 13(4)
High Courts13 May 1913Dismissed
Radhashyam Kar Vs Dinabandhu Biswas and Another
Calcutta High Court · (1913) 05 CAL CK 0005
High Courts13 May 1913Dismissed
Siar Nonia and others Vs The King Emperor
Calcutta High Court · (1913) 05 CAL CK 0004
High Courts12 May 1913
Purna Chandra Kundu Vs Emperor
Calcutta High Court · AIR 1914 Cal 272 : (1914) ILR (Cal) 17
Criminal Procedure Code, 1898 (CrPC) — Section 59Penal Code, 1860 (IPC) — Section 109, 224
High Courts09 May 1913
India General Navigation And Railway Co. Ltd. Vs Gopal Chandra Guin
Calcutta High Court · (1914) ILR (Cal) 80
Contract Act, 1872 — Section 151, 152, 161Railways Act, 1890 — Section 72
High Courts09 May 1913
Syed Mukhtar Ahmad Vs Ani Sunder Koer
Calcutta High Court · (1913) 05 CAL CK 0014
High Courts09 May 1913Allowed
Dursan Singh and others Vs Bhawani Koer
Calcutta High Court · (1913) 05 CAL CK 0009
High Courts08 May 1913
Anukul Chandra Roy Vs Kamarali Sardar
Calcutta High Court · (1913) 05 CAL CK 0027
High Courts08 May 1913Allowed
Kailash Chundra Nandy and others Vs Surendro Nath Samanta
Calcutta High Court · (1913) 05 CAL CK 0012
High Courts08 May 1913
Narendra Narain Singh and Others Vs Gopi Sundari Dasya
Calcutta High Court · 25 Ind. Cas. 366
Bengal Cess Act, 1880 — Section 43, 44, 46, 48, 95
High Courts07 May 1913
Panchu Mandal Vs Emperor
Calcutta High Court · AIR 1914 Cal 136 : (1914) ILR (Cal) 14
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 188
High Courts07 May 1913
Charu Chandra Ghose Vs Emperor
Calcutta High Court · AIR 1914 Cal 628(2) : (1914) ILR (Cal) 11
Arms Act, 1959 — Section 19