High Courts23 Apr 1913
Monohar Mukerjee Vs Khettra Nath Sabui and others
Calcutta High Court · (1913) 04 CAL CK 0025
COURT ARCHIVE
Calcutta High Court judgments, 1913
411 judgments · page 13 of 21
High Courts23 Apr 1913
Deno Nath Dey Sarkar Vs Kali Kumar Roy
Calcutta High Court · 29 Ind. Cas. 916
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts22 Apr 1913
Ashrafi Singh Vs Bidyaprasad Narain Singh
Calcutta High Court · (1913) ILR (Cal) 862
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Criminal Procedure Code, 1898 (CrPC) — Section 146(2)
High Courts22 Apr 1913
Jasimuddin Sheikh Vs Beni Madhab Das and others
Calcutta High Court · (1913) 04 CAL CK 0034
High Courts20 Apr 1913
Rakhal Chandra Ghosh and Others Vs Ashutosh Ghosh and Others
Calcutta High Court · (1913) 04 CAL CK 0008
High Courts18 Apr 1913
Guru Charan Hajam Vs Suklal Hajam
Calcutta High Court · (1913) ILR (Cal) 858
Chotanagpur Tenancy Act, 1908 — Section 4(3), 41Transfer of Property Act, 1882 — Section 106
High Courts18 Apr 1913
Hari Charan Ghose Vs Manmatha Nath Sen
Calcutta High Court · (1914) ILR (Cal) 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 9 Rule 13
High Courts17 Apr 1913
Jogeshwar Singh and Others Vs Ramoo Singh
Calcutta High Court · 43 Ind. Cas. 497
Road Cess Act, 1871 — Section 20
High Courts17 Apr 1913
Jhalku Tewari and others Vs The King-Emperor
Calcutta High Court · (1913) 04 CAL CK 0028
High Courts17 Apr 1913Allowed
Ram Chandra Bhanja Vs Nandanandanananda Gossain
Calcutta High Court · (1913) 04 CAL CK 0007
High Courts17 Apr 1913
Purna Chandra Moulik Vs Dengar Chandra Pal
Calcutta High Court · (1913) 04 CAL CK 0004
High Courts17 Apr 1913
Baijnath Kedia Vs Raghunath Prasad
Calcutta High Court · AIR 1914 Cal 767 : (1914) ILR (Cal) 6 : 24 Ind. Cas. 765
High Courts16 Apr 1913
Harifullah Gani and others Vs Benode Behary Mandal and Others
Calcutta High Court · (1913) 04 CAL CK 0048
High Courts16 Apr 1913
Abdullah Mandal Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 854
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190(1)(b)
High Courts11 Apr 1913Allowed
Ishur Chandra Sarkar Vs Troylukhya Nath Singha
Calcutta High Court · (1913) 04 CAL CK 0045
High Courts11 Apr 1913Dismissed
Kailash Chundra Adhikari Vs Karuna Nath Chowdhry
Calcutta High Court · (1913) 04 CAL CK 0044
High Courts10 Apr 1913
Bejoy Chand Mahtap Vs Sashi Bhusan Bose
Calcutta High Court · (1913) 04 CAL CK 0027
High Courts10 Apr 1913
Subed Ali Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 849
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 25
High Courts10 Apr 1913
Basanta Kumari Dasi Vs Mahesh Chandra Laha
Calcutta High Court · (1913) ILR (Cal) 982
Criminal Procedure Code, 1898 (CrPC) — Section 145