COURT ARCHIVE
Calcutta High Court judgments, 1913
411 judgments · page 14 of 21
Gangadhar Mondal Vs Rajendra Nath Ghosh and another
Calcutta High Court · (1913) 04 CAL CK 0040
Monohar Pal and others Vs Srimati Ananta Moyee Dassee
Calcutta High Court · (1913) 04 CAL CK 0023
Umacharan Chatterjee Vs Heron Moyee Debi
Calcutta High Court · (1913) 04 CAL CK 0035
Chowdhury Kirtibas Das Vs Gopal Jiu
Calcutta High Court · (1913) 04 CAL CK 0029
Prosad Chunder De Vs Corporation of Calcutta
Calcutta High Court · (1913) ILR (Cal) 836
Asgar Ali Biswas Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 846
Gopeshwar Misra and others Vs Durgamani Baishnabi
Calcutta High Court · (1913) 04 CAL CK 0005
Durga Charan Mahto Vs Raghunath Mahto and others
Calcutta High Court · (1913) 04 CAL CK 0026
Jagarnath and Co. Vs Cresswell and Others
Calcutta High Court · (1913) ILR (Cal) 814
Kadir Bux and Others Vs Maharaja Birendra Kisore Manikya Bahadur
Calcutta High Court · 30 Ind. Cas. 914
Maharaja Birendra Kisore Manikya Bahadur Vs Bharat Chandra Sinha and Others
Calcutta High Court · 30 Ind. Cas. 910
Maharaja Birendra Kisore Manikya Bahadur Vs Ram Charan Dass and Another
Calcutta High Court · 30 Ind. Cas. 942
Debi Prosad Chowdhury Vs Golap Bhagat
Calcutta High Court · (1913) ILR (Cal) 421
Maharaja Birendra Kisore Manikya Bahadur Vs Giris Chandra Nag Banikya and Others
Calcutta High Court · 30 Ind. Cas. 949
Maharaja Birendra Kishore Manikya Bahadur Vs Ram Chandra Dey and Others
Calcutta High Court · 30 Ind. Cas. 948
Hiralal Singha Vs Tripura Charan Ray
Calcutta High Court · (1913) ILR (Cal) 650
India General Steam Navigation Company Vs Bhagwan Chandra Pal
Calcutta High Court · (1913) ILR (Cal) 716
Ram Chundra Saha Vs Haji Meah Haji Ab-Dullah
Calcutta High Court · (1913) 03 CAL CK 0026
Sitanath Panda Vs Eara Narain Mahapatra
Calcutta High Court · 30 Ind. Cas. 58