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Calcutta High Court judgments, 1913

411 judgments · page 15 of 21

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High Courts26 Mar 1913

Nanda Lal Roy Vs Dhirendra Nath Chakravarti

Calcutta High Court · (1913) ILR (Cal) 710

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High Courts26 Mar 1913Allowed

Chandra Nath Tewari Vs Protap Udai Nath Sahi and others

Calcutta High Court · (1913) 03 CAL CK 0027

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High Courts26 Mar 1913

Fazal Imam Vs Sukor Mahton

Calcutta High Court · AIR 1914 Cal 766 : 25 Ind. Cas. 442

Bengal Tenancy Act, 1885 — Section 147B, 29, 74
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High Courts19 Mar 1913Allowed

Nathan sao Vs Mrs. Annie Besant

Calcutta High Court · (1913) 03 CAL CK 0029

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High Courts19 Mar 1913

Bisseswar Sonamut Vs Jasoda Lal Chowdhry

Calcutta High Court · (1913) ILR (Cal) 704

Civil Procedure Code, 1908 (CPC) — Section 154, 48General Clauses Act, 1897 — Section 6
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High Courts19 Mar 1913

Nityanund Das Vs Udai Narain Mondal

Calcutta High Court · (1913) 03 CAL CK 0005

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High Courts19 Mar 1913Allowed

Harmanage Narain Singh Vs Ram Gopal Achari

Calcutta High Court · (1913) 03 CAL CK 0001

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High Courts18 Mar 1913

Bhagwat Baksh Ray Vs Sheo Prosad Sahu and others

Calcutta High Court · (1913) 03 CAL CK 0024

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High Courts18 Mar 1913

Mussamut Bibi Ahmodi Begum and others Vs Mahasay Taraknath Ghose and others

Calcutta High Court · (1913) 03 CAL CK 0011

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High Courts14 Mar 1913Dismissed

W. M. Grant and Others Vs Har Sahay Singh and Others

Calcutta High Court · (1913) 03 CAL CK 0007

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High Courts14 Mar 1913Dismissed

Surja Kumar Karforma Vs S.M. Pramada Sundaree Debi

Calcutta High Court · (1913) 03 CAL CK 0004

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High Courts13 Mar 1913

Asit Mohan Ghosh Vs Sarat Chandra Ghosh

Calcutta High Court · (1913) 03 CAL CK 0041

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High Courts13 Mar 1913

Dwarka Nath Chowdhury and Others Vs Shashti Kinkar Banerjee and Others

Calcutta High Court · 18 Ind. Cas. 869

Civil Procedure Code, 1908 (CPC) — Section 98Limitation Act, 1963 — Section 28
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High Courts13 Mar 1913Dismissed

Surya Kanta Ray Chowdhury Vs Fani Bhusan Banerjee

Calcutta High Court · (1913) 03 CAL CK 0037

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High Courts13 Mar 1913

Bangali Shah Vs Emperor

Calcutta High Court · (1913) ILR (Cal) 702

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High Courts13 Mar 1913Dismissed

Aftab Chowdhury and others Vs Asokhadem

Calcutta High Court · (1913) 03 CAL CK 0002

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High Courts12 Mar 1913

Sheikh Basiruddi Vs Sheikh Khairat Ali

Calcutta High Court · (1913) 03 CAL CK 0009

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High Courts12 Mar 1913Allowed

Dakhyani Dassi Vs Mono Raut and Others

Calcutta High Court · (1913) 03 CAL CK 0006

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High Courts11 Mar 1913

Emperor Vs Harkumar Barman Roy

Calcutta High Court · (1913) ILR (Cal) 693

Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
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High Courts11 Mar 1913

Aziz Sheikh Vs Emperor

Calcutta High Court · (1913) ILR (Cal) 631

Criminal Procedure Code, 1898 (CrPC) — Section 323, 418
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