High Courts03 Jan 1913
Bhuphndra Narayan Dutt and Others Vs Rajendra Nath Dutt and Others
Calcutta High Court · 18 Ind. Cas. 455
Limitation Act, 1963 — Article 179(4)
COURT ARCHIVE
Calcutta High Court judgments, 1913
411 judgments · page 21 of 21
High Courts03 Jan 1913
Harbans Pandey and Others Vs Emperor
Calcutta High Court · 18 Ind. Cas. 402
Penal Code, 1860 (IPC) — Section 147
High Courts03 Jan 1913
Makbul Ali and Others Vs Ali Ahmed and Others
Calcutta High Court · 18 Ind. Cas. 80
High Courts03 Jan 1913
Haridas Roy and Others Vs Sarat Chandra Dey and Others
Calcutta High Court · 18 Ind. Cas. 121
Limitation Act, 1963 — Section 14
High Courts03 Jan 1913
Ram Angutha Singh Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 511
Penal Code, 1860 (IPC) — Section 147, 323
High Courts03 Jan 1913
Surendra Nath Mitra and Others Vs Upendra Nath Bhatta
Calcutta High Court · 18 Ind. Cas. 495
High Courts03 Jan 1913
Khetter Mohan Mitter Vs Emperor
Calcutta High Court · 18 Ind. Cas. 412
Criminal Procedure Code, 1898 (CrPC) — Section 190(c), 4
High Courts03 Jan 1913
Sheikh Siddik Vs Sheikh Chakauri Khansamah
Calcutta High Court · 18 Ind. Cas. 683
Criminal Procedure Code, 1898 (CrPC) — Section 435(4), 437, 528Penal Code, 1860 (IPC) — Section 406
High Courts02 Jan 1913
Shangser Ali and Others Vs Sheikh Hadanulla
Calcutta High Court · 18 Ind. Cas. 82
Bengal Tenancy Act, 1885 — Section 49