High Courts30 Jan 1913
Jibanessa Khatun and Others Vs Majidunnessa Khatun
Calcutta High Court · 18 Ind. Cas. 398
Bengal Tenancy Act, 1885 — Section 93, 94, 98
COURT ARCHIVE
Calcutta High Court judgments, 1913
411 judgments · page 19 of 21
High Courts30 Jan 1913
Srish Chandra Pal Chowdhry Vs Triguna Prasad Pal Chowdhry
Calcutta High Court · (1913) ILR (Cal) 541
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts30 Jan 1913
Indra Chandra Mukherjee Vs Srish Chandra Banerjee
Calcutta High Court · (1913) ILR (Cal) 537
Provincial Small Cause Courts Act, 1887 — Section 15(2)
High Courts30 Jan 1913
Bhoban Shahu Vs Ghanasham Shahu and Others
Calcutta High Court · 18 Ind. Cas. 457
Transfer of Property Act, 1882 — Section 86
High Courts30 Jan 1913
Srish Chandra Pal Chowdhury Vs Triguna Prosad Pal Chowdhury and Others
Calcutta High Court · 18 Ind. Cas. 444
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts29 Jan 1913
C.E. Grey Vs Walker, Goward and Co.
Calcutta High Court · 18 Ind. Cas. 753
Contract Act, 1872 — Section 247Presidency Towns Insolvency Act, 1909 — Section 52
High Courts29 Jan 1913
Leakat Hossein Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 470
Calcutta Police Act, 1866 — Section 102A, 62A(4)Calcutta Suburban Police Act, 1866 — Section 39A, 49A
High Courts29 Jan 1913
Chandra Mohan Moharana Vs Ram Narayan Chowdhury and Others
Calcutta High Court · 18 Ind. Cas. 379
High Courts29 Jan 1913
Leakat Husain Vs Emperor
Calcutta High Court · 18 Ind. Cas. 685
Calcutta Suburban Police Act, 1866 — Section 39A
High Courts29 Jan 1913
Grey Vs Lamond Walker
Calcutta High Court · (1913) ILR (Cal) 523
Contract Act, 1872 — Section 247Presidency Towns Insolvency Act, 1909 — Section 52, 62, 64
High Courts29 Jan 1913
Syed Mokram Ali Vs The Cuitack Municipality
Calcutta High Court · (1913) 01 CAL CK 0010
High Courts28 Jan 1913Dismissed
Lal Chand Sew Karan Vs The E. I. Ry. Co.
Calcutta High Court · (1913) 01 CAL CK 0012
High Courts28 Jan 1913
Kumar Satya Narain Singh, Miner, by his next friend and uncle, Sasi Bhushan Singh Vs Srimati Rani Keshabati Kumari, Gajadhar Prasad Singh, Chandra Dayal Barman and Devsi Hirji
Calcutta High Court · 25 Ind. Cas. 406
High Courts27 Jan 1913
Syed Mookram Ali Vs The Cuttack Municipality
Calcutta High Court · 18 Ind. Cas. 651
Bengal Municipal Act, 1932 — Section 231, 273(2)Evidence Act, 1872 — Section 114
High Courts26 Jan 1913
Surjug Saran Lal and Others Vs Dukhit Mahto and Others
Calcutta High Court · 18 Ind. Cas. 809
Bengal Tenancy Act, 1885 — Section 147Evidence Act, 1872 — Section 44
High Courts24 Jan 1913
Lakshmi Bibi Kujrani Vs Atal Bihary Haldar
Calcutta High Court · (1913) ILR (Cal) 534
Chotanagpur Tenancy Act, 1908 — Section 47
High Courts24 Jan 1913
Chaturbhuja Nanda Vs Gopal Dolai and Others
Calcutta High Court · 18 Ind. Cas. 448
Bengal Tenancy Act, 1885 — Section 49(c)
High Courts24 Jan 1913
Upendra Nath Ghose Vs Bhairab Chandra Sarkar and Another
Calcutta High Court · 18 Ind. Cas. 471
Bengal Tenancy Act, 1885 — Section 5(5)
High Courts23 Jan 1913
Sonaton Goswami and Others Vs Ganesh Changa and Others
Calcutta High Court · 18 Ind. Cas. 93
High Courts23 Jan 1913
Sonaton Goswami and Others Vs Ganese Changa and Others
Calcutta High Court · 18 Ind. Cas. 393