High Courts14 Feb 1913
Bipin Bihari Bejali Vs Kanti Chandra Mandal
Calcutta High Court · 18 Ind. Cas. 715
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, 115
COURT ARCHIVE
Calcutta High Court judgments, 1913
411 judgments · page 18 of 21
High Courts14 Feb 1913
Sheo Narain Ray and others Vs Mukshoda Das Mittra and others
Calcutta High Court · (1913) 02 CAL CK 0008
High Courts13 Feb 1913
Probhash Chandra Roy Vs Board of Examiners of the Pleadership and Muktearship Examination
Calcutta High Court · 18 Ind. Cas. 459
Legal Practitioners Act, 1879 — Section 6
High Courts12 Feb 1913
Khetra Mohan Chatterjee and Others Vs Mohim Chandra Das
Calcutta High Court · 18 Ind. Cas. 595
Bengal Tenancy Act, 1885 — Section 184
High Courts10 Feb 1913
Sheikh Babujan and Others Vs Ramjaddi Sheikh and Others
Calcutta High Court · 18 Ind. Cas. 597
Bengal Tenancy Act, 1885 — Section 76
High Courts10 Feb 1913
Najabat Ali Vs Bibi Kadiran
Calcutta High Court · 53 Ind. Cas. 49
Land Registration Act, 1876 — Section 78
High Courts10 Feb 1913
Jhulam Sain Vs Emperor
Calcutta High Court · 18 Ind. Cas. 677
Penal Code, 1860 (IPC) — Section 295, 297
High Courts10 Feb 1913
Jhulan Sain Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 548
Penal Code, 1860 (IPC) — Section 297
High Courts07 Feb 1913
Harish Chandra Roy Vs Sheikh Atir Mahmud and Others
Calcutta High Court · 18 Ind. Cas. 474
High Courts07 Feb 1913
Rahmatulla Vs Mofizulla and Others
Calcutta High Court · 28 Ind. Cas. 473
Specific Relief Act, 1877 — Section 9
High Courts06 Feb 1913
Sheikh Bahal Ud-Din and Others Vs Rafaqat Husain and Another
Calcutta High Court · 18 Ind. Cas. 451
High Courts06 Feb 1913
Kalanund Singh and others Vs Gir Prosad Das and others
Calcutta High Court · (1913) 02 CAL CK 0026
High Courts06 Feb 1913
Kali Charan Shaha and Others Vs Dabiruddin Ahammad and Others
Calcutta High Court · AIR 1914 Cal 748 : 18 Ind. Cas. 616
High Courts04 Feb 1913
Emperor Vs Har Prasad Das
Calcutta High Court · (1913) ILR (Cal) 477
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 439, 476
High Courts04 Feb 1913Allowed
Sheik Sajed Vs Sarada Prosad Chaudhury and Another
Calcutta High Court · (1913) 02 CAL CK 0011
High Courts03 Feb 1913
C.E. Grey Vs Walker, Goward and Co.
Calcutta High Court · 18 Ind. Cas. 756
Bankruptcy Act, 1883 — Section 57Presidency Towns Insolvency Act, 1909 — Section 52
High Courts03 Feb 1913
Nilmadhab Mitra and Others Vs Jotindra Nath Mitra
Calcutta High Court · 18 Ind. Cas. 764
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1