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Calcutta High Court judgments, 1913

411 judgments · page 16 of 21

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High Courts11 Mar 1913

Chatrapat Singh Dugar Vs Kharag Singh Lachmiram

Calcutta High Court · (1913) ILR (Cal) 685

Civil Procedure Code, 1908 (CPC) — Order 45 Rule 3, 109, 110Letters Patent Act, 1865 — Clause 89Provincial Insolvency Act, 1920 — Section 46, 47
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High Courts11 Mar 1913

Ashu Tosh Singha Ray and Others Vs Banomali Sain

Calcutta High Court · (1913) 03 CAL CK 0003

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High Courts10 Mar 1913

Ganga Chandra Choudhury and Others Vs Alak Chand Saha

Calcutta High Court · 18 Ind. Cas. 996

Bengal Tenancy Act, 1885 — Section 26
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High Courts10 Mar 1913Allowed

Madho Pershand Vs A.L. Walton

Calcutta High Court · (1913) 03 CAL CK 0008

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High Courts06 Mar 1913Allowed

Bhagarathi Das Vs Baleshur Bagerti

Calcutta High Court · (1913) 03 CAL CK 0034

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High Courts06 Mar 1913

Satish Chandra Roy Vs The King-Emperor

Calcutta High Court · (1913) 03 CAL CK 0010

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High Courts05 Mar 1913

Hari Saha and Another Vs Faizlar Rahman and Others

Calcutta High Court · 18 Ind. Cas. 839

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
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High Courts05 Mar 1913

Harai Saha Vs Faizlur Rahman

Calcutta High Court · (1913) ILR (Cal) 619

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 73
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High Courts05 Mar 1913Dismissed

Magoo Brahma Vs Balkrishna Das and others

Calcutta High Court · (1913) 03 CAL CK 0028

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High Courts04 Mar 1913

Jagarnath Missir Vs Shama Pandey and Others

Calcutta High Court · 18 Ind. Cas. 819

Transfer of Property Act, 1882 — Section 38
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High Courts04 Mar 1913

Anand Mahanti Vs Ganesh Maheswar

Calcutta High Court · (1913) ILR (Cal) 678

Provincial Insolvency Act, 1920 — Section 20(c), 40(1), 44
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High Courts04 Mar 1913Allowed

Ananta Ram Tewary and others Vs Sheikh Altab Sarkar

Calcutta High Court · (1913) 03 CAL CK 0025

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High Courts04 Mar 1913

Lakhi Charan Shaha and Others Vs Chuni Miah and Others

Calcutta High Court · 18 Ind. Cas. 852

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High Courts04 Mar 1913

Ram Chandra Marwari Vs Dhadhai Singh

Calcutta High Court · 25 Ind. Cas. 440

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High Courts03 Mar 1913

Abhuram Sil and Others Vs Hara Chand Das and Others

Calcutta High Court · 29 Ind. Cas. 746

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7
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High Courts28 Feb 1913

Kamaldhari Thakur Vs Rameshur Singh Bahadur and another

Calcutta High Court · (1913) 02 CAL CK 0005

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High Courts27 Feb 1913

Sheikh Abdul Huq and Others Vs Sheikh Subajan and Others

Calcutta High Court · 18 Ind. Cas. 855

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High Courts27 Feb 1913Dismissed

Parbati and another Vs Toolshi Kapri and Others

Calcutta High Court · (1913) 02 CAL CK 0004

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High Courts26 Feb 1913

Keshab Lal Shaha Vs Hossein-Ud-Din Munshi an Ors.

Calcutta High Court · 18 Ind. Cas. 847

Contract Act, 1872 — Section 63
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High Courts26 Feb 1913

Semaki Chutiani and Another Vs Hemkanta Sarma Mauzadar

Calcutta High Court · 18 Ind. Cas. 830

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