High Courts26 Feb 1913
Purna Chandra Kumar Vs Maharajadhiraj Bejoy Chand Mahatap Bahadur and Others
Calcutta High Court · 18 Ind. Cas. 859
COURT ARCHIVE
Calcutta High Court judgments, 1913
411 judgments · page 17 of 21
High Courts26 Feb 1913Dismissed
Ram Brich Narain Singh Vs Ambika Prasad Singh and others
Calcutta High Court · (1913) 02 CAL CK 0013
High Courts25 Feb 1913Dismissed
Lahuri Bibee Vs Bejoy Chand Mahatap
Calcutta High Court · (1913) 02 CAL CK 0036
High Courts25 Feb 1913Dismissed
Nilmani Kumar and others Vs Kedar Nath Ghosh and others
Calcutta High Court · (1913) 02 CAL CK 0035
High Courts25 Feb 1913Allowed
Tinkari Mukerjee Vs Satya Niranjan Chakrabutty
Calcutta High Court · (1913) 02 CAL CK 0027
High Courts25 Feb 1913
Harihar Prasad Singh Vs Shyam Lal Singh
Calcutta High Court · (1913) ILR (Cal) 615
Court Fees Act, 1870 — Section 7(v)
High Courts24 Feb 1913Allowed
Manjhoori Bibi and Others Vs Akel Mahumed and others
Calcutta High Court · (1913) 02 CAL CK 0010
High Courts24 Feb 1913Allowed
Bhajan Behary Shaha Vs Girish Chandra Shaha
Calcutta High Court · (1913) 02 CAL CK 0009
High Courts21 Feb 1913
In Re: Provas Chandra Roy
Calcutta High Court · (1913) ILR (Cal) 588
Specific Relief Act, 1877 — Section 45, 46
High Courts21 Feb 1913
Board of Examiners of the Pleader-Ship and Moktearship Examinations Vs Probhash Chandra Roy
Calcutta High Court · 18 Ind. Cas. 527
Specific Relief Act, 1877 — Section 45, 46
High Courts20 Feb 1913
Durga Prosad Pathak Vs Lachman Bania
Calcutta High Court · (1913) ILR (Cal) 584
High Courts20 Feb 1913
Azimooddin Vs Mathura Mohan Saha and Others
Calcutta High Court · AIR 1914 Cal 816 : 18 Ind. Cas. 712
Bengal Tenancy Act, 1885 — Section 12, 17, 195(e)
High Courts20 Feb 1913
Doman Lal and Others Vs Babu Prokash Lal
Calcutta High Court · 18 Ind. Cas. 866
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts18 Feb 1913
Hari Charan Bose, and on his death Naresh Chandra Bose Vs Hari Das Roy and Others
Calcutta High Court · 18 Ind. Cas. 805
High Courts17 Feb 1913
Baburam Bag Vs Madhab Chandra Pollay
Calcutta High Court · AIR 1914 Cal 333 : (1913) ILR (Cal) 565
Specific Relief Act, 1877 — Section 27
High Courts17 Feb 1913
Oriental Government Security Life Assurance Co., Ld. Vs Oriental Assurance Co., Ld.
Calcutta High Court · (1913) ILR (Cal) 570
Provident Insurance Societies Act, 1912 — Section 5, 6
High Courts17 Feb 1913
Maulvi Nazir Ahshan Vs Dalip Mahton
Calcutta High Court · 18 Ind. Cas. 725
Civil Procedure Code, 1908 (CPC) — Section 152, 153
High Courts17 Feb 1913
Maharaj Bahadur Singh Vs Basanta Kumar Roy and Others
Calcutta High Court · 18 Ind. Cas. 876
Civil Procedure Code, 1882 — Section 108Contract Act, 1872 — Section 135
High Courts14 Feb 1913
Telam Pramanik Vs Adu Shaikh and Others
Calcutta High Court · 18 Ind. Cas. 791
Bengal Tenancy Act, 1885 — Section 85Registration Act, 1908 — Section 17(d)