High Courts23 Jan 1913
Raja Sati Prasad Garga and Another Vs Manmatha Nath Kar and Others
Calcutta High Court · 18 Ind. Cas. 442
Bengal Tenancy Act, 1885 — Section 54
COURT ARCHIVE
Calcutta High Court judgments, 1913
411 judgments · page 20 of 21
High Courts21 Jan 1913
Jadu Nath Dandupat Vs Hari Kar and Others
Calcutta High Court · 18 Ind. Cas. 253
Letters Patent Act, 1865 — Clause 15Limitation Act, 1963 — Article 29
High Courts20 Jan 1913
Mrs. Georgiana Vs Maurice Edward Bandmann
Calcutta High Court · 18 Ind. Cas. 217
Civil Procedure Code, 1908 (CPC) — Order 25 Rule 1(3)
High Courts17 Jan 1913
Baroda Kant Karmakar Vs Sreenath Sil
Calcutta High Court · 18 Ind. Cas. 211
Limitation Act, 1908 — Section 26
High Courts17 Jan 1913
Abdul Majid Khan Vs Munshi Narul Huq
Calcutta High Court · (1913) 01 CAL CK 0008
High Courts16 Jan 1913
Panchu Mandal Vs Sheikh Isaf
Calcutta High Court · 18 Ind. Cas. 391
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, 115Limitation Act, 1877 — Section 7
High Courts16 Jan 1913
Ichhamoyee Debbe, and on her death Harihar Mukhopadhya and Another Vs Krishna Kamini Debee and Others
Calcutta High Court · AIR 1914 Cal 734 : 18 Ind. Cas. 377
Bengal Tenancy Act, 1885 — Section 19
High Courts14 Jan 1913
Baij Nath Goenka Vs Mohant Sia Ram Das
Calcutta High Court · 18 Ind. Cas. 900
Transfer of Property Act, 1882 — Section 99
High Courts14 Jan 1913
Shambhu Nath Singh Vs Sheo Proshad Singh and Others
Calcutta High Court · 18 Ind. Cas. 689
Bengal Tenancy Act, 1885 — Section 148(h)
High Courts14 Jan 1913
Shashtri Das Dutt Vs Ujir Ali Khan and Others
Calcutta High Court · 18 Ind. Cas. 357
Transfer of Property Act, 1882 — Section 87
High Courts14 Jan 1913
Munshi Misser and Another Vs Bhimrajmam and Others
Calcutta High Court · 18 Ind. Cas. 824
Limitation Act, 1963 — Section 26
High Courts14 Jan 1913
Munshi Misser Vs Bhimraj Ram
Calcutta High Court · (1913) ILR (Cal) 458
Limitation Act, 1963 — Section 26
High Courts14 Jan 1913
Shambhu Nath Singh Vs Sheo Pershad Singh
Calcutta High Court · (1913) ILR (Cal) 462
Bengal Tenancy Act, 1885 — Section 148(h)
High Courts13 Jan 1913
Kartik Chandra Ojha Vs Gora Chand Mahto
Calcutta High Court · (1913) ILR (Cal) 518
Chotanagpur Tenancy Act, 1908 — Section 27
High Courts10 Jan 1913
Phanindar Singh Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 465 : 18 Ind. Cas. 891
Bengal Tenancy Act, 1885 — Section 3(16), 58(3)Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts10 Jan 1913
Abadhaut Banerjee Vs Kaniz Fatima Bibi and Others
Calcutta High Court · 18 Ind. Cas. 239
Village Chaukidari Act, 1870 — Section 49
High Courts08 Jan 1913
Nanda Lal Pathak and Another Vs Mohunt Chanurpat Das and Others
Calcutta High Court · 18 Ind. Cas. 143
Evidence Act, 1872 — Section 35
High Courts07 Jan 1913
Ramzan Mistri and Others Vs Haji Zahur Hossein
Calcutta High Court · 18 Ind. Cas. 241
Specific Relief Act, 1877 — Section 42
High Courts06 Jan 1913
Chandi Charan Laha and Others Vs Manoranjan Chattopadhya and Others
Calcutta High Court · 18 Ind. Cas. 275
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Court Fees Act, 1870 — Article 17, 7
High Courts06 Jan 1913
Maharaji Mamrik, and on his death his Sons and Heirs Baski Mamrik and Others Vs Sufal Manjhi and Others
Calcutta High Court · AIR 1914 Cal 732 : 18 Ind. Cas. 115
Sonthal Pergunnahs Settlement Regulation, 1872 — Rule 27, 10