High Courts06 May 1913
Doyamayee Chowdhurani and Others Vs Narendra Kishore Roy and Others
Calcutta High Court · (1913) 05 CAL CK 0006
COURT ARCHIVE
Calcutta High Court judgments, 1913
411 judgments · page 12 of 21
High Courts05 May 1913
Radha Gobinda Misra Vs Raghu Nath Misra and others
Calcutta High Court · (1913) 05 CAL CK 0003
High Courts02 May 1913Dismissed
Tek Lal Singh and others Vs Sripati Chowdhuri
Calcutta High Court · (1913) 05 CAL CK 0025
High Courts02 May 1913
Bishnu Charan Roy Chaudhuri and others Vs Bepin Chandra Roy Chaudhuri and others
Calcutta High Court · (1913) 05 CAL CK 0008
High Courts01 May 1913
Mahomed Imamuddin Vs Debendra Nath, Sub-Inspector
Calcutta High Court · (1913) 05 CAL CK 0044
High Courts01 May 1913
Chintamani Pramanik Vs Hriday Nath Kamila
Calcutta High Court · 51 Ind. Cas. 123
High Courts30 Apr 1913Dismissed
Ram Nath Singh Vs Basanta Narain Singh
Calcutta High Court · (1913) 04 CAL CK 0046
High Courts30 Apr 1913Dismissed
Hem Chandra Chaudhuri and Others Vs Atul Chandra Chakrabartty and Another
Calcutta High Court · (1913) 04 CAL CK 0032
High Courts30 Apr 1913Allowed
Pankhabati Chaudhurani Vs Nani Lal Singh
Calcutta High Court · (1913) 04 CAL CK 0030
High Courts30 Apr 1913Allowed
Buzlal Ghani Mia Vs Adak Patari and others
Calcutta High Court · (1913) 04 CAL CK 0024
High Courts30 Apr 1913
Shewdhar Sukul Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 990
Penal Code, 1860 (IPC) — Section 411
High Courts30 Apr 1913
Chamatkari Dasi Vs Triguna Nath Sardar and others
Calcutta High Court · (1913) 04 CAL CK 0010
High Courts28 Apr 1913
Pulin Tanti Vs Emperor
Calcutta High Court · AIR 1914 Cal 600 : (1913) ILR (Cal) 873
Penal Code, 1860 (IPC) — Section 302
High Courts28 Apr 1913
Umes Chandra Banerjee Vs Dinabandhu Mahanti and Others
Calcutta High Court · 29 Ind. Cas. 956
High Courts25 Apr 1913
Madan Mohan Chakravarty and Others Vs Sashi Bhusan Mukherji and Others
Calcutta High Court · 31 Ind. Cas. 549
Easements Act, 1882 — Section 12
High Courts25 Apr 1913Dismissed
Mir Mozaffer Ali and others Vs Kali Proshad Saha and another
Calcutta High Court · (1913) 04 CAL CK 0011
High Courts24 Apr 1913
Ramdas Mukerjee and Others Vs Biprodas Pal Choudhery
Calcutta High Court · (1913) 04 CAL CK 0031
High Courts24 Apr 1913
Raja Baikunth Nath De and Others Vs Benode Behari De
Calcutta High Court · 51 Ind. Cas. 13