High Courts03 Jul 1913
Pratap Chandra Shaha Vs Mahomed Ali Sarkar
Calcutta High Court · (1914) ILR (Cal) 342
Evidence Act, 1872 — Section 92, 93
COURT ARCHIVE
Calcutta High Court judgments, 1913
411 judgments · page 8 of 21
High Courts02 Jul 1913
In Re: The Goods Of Kanai Lal Khan
Calcutta High Court · AIR 1914 Cal 756 : 24 Ind. Cas. 447
Contract Act, 1872 — Section 30
High Courts02 Jul 1913
Musai Singh Vs Emperor
Calcutta High Court · AIR 1914 Cal 288 : (1914) ILR (Cal) 66
Criminal Procedure Code, 1898 (CrPC) — Section 234, 537
High Courts02 Jul 1913Allowed
Sreenath Dutt Vs Kaser Sheikh
Calcutta High Court · (1913) 07 CAL CK 0006
High Courts01 Jul 1913
Radha Charan Das Vs Sharfuddin Hossein
Calcutta High Court · (1914) ILR (Cal) 276
Bengal Land Revenue Sales Act, 1868 — Section 33, 8
High Courts01 Jul 1913
Uma Singh and Others Vs Rai Tarini Prosad Bahadur
Calcutta High Court · AIR 1914 Cal 799 : 25 Ind. Cas. 532
High Courts01 Jul 1913
Kali Prasanno Ghosh Vs Shaikh Golam Rahman and others
Calcutta High Court · (1913) 07 CAL CK 0035
High Courts30 Jun 1913Dismissed
Saradindu Narain Roy Vs Benode Behary Mohata and others
Calcutta High Court · (1913) 06 CAL CK 0023
High Courts30 Jun 1913
In Re: In the goods of Gobinda Chandra Babajee
Calcutta High Court · (1913) 06 CAL CK 0021
High Courts30 Jun 1913
In The Matter of The Amrita Bazar Patrika
Calcutta High Court · (1913) 06 CAL CK 0020
High Courts30 Jun 1913
Bishnu Charan Roy Choudhury and Others Vs Bipin Chandra Roy Choudhury and Others
Calcutta High Court · AIR 1914 Cal 863 : 25 Ind. Cas. 729
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts30 Jun 1913
Shaikh Nura Vs Baikuntha Nath Ray and Others
Calcutta High Court · 30 Ind. Cas. 398
High Courts30 Jun 1913
Legal Remembrancer Vs Matilal Ghose and Others
Calcutta High Court · (1914) ILR (Cal) 173
Criminal Procedure Code, 1898 (CrPC) — Section 196Indian High Courts Act, 1861 — Section 9Penal Code, 1860 (IPC) — Section 121A
High Courts30 Jun 1913
Prabhabati Dassi Vs Taibatunnessa Chowdhurani
Calcutta High Court · (1913) 06 CAL CK 0010
High Courts28 Jun 1913
Khetramani Dasee Vs Dhirendra Nath Roy
Calcutta High Court · (1914) ILR (Cal) 271 : 25 Ind. Cas. 370
High Courts27 Jun 1913
Sheikh Sanoo and Another Vs Muhammad Sabed
Calcutta High Court · 25 Ind. Cas. 539
High Courts27 Jun 1913Dismissed
Paltoo Pandey and others Vs Sri Newas Prosad Singh
Calcutta High Court · (1913) 06 CAL CK 0009
High Courts27 Jun 1913
Sheikh Faizu Vs Sheikh Doman
Calcutta High Court · AIR 1914 Cal 215 : 25 Ind. Cas. 536
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts27 Jun 1913
Raja Peaky Mohun Mukherjee Vs Chandra Sekhar Sarkar
Calcutta High Court · (1913) 06 CAL CK 0001
High Courts26 Jun 1913
Deb Narain Dutt Vs Chairman Baruipore Municipality
Calcutta High Court · (1914) ILR (Cal) 168
Bengal Municipal Act, 1932 — Section 85Evidence Act, 1872 — Section 106