High Courts17 Jul 1913Dismissed
Hari Mohan Majumder Vs Sri Mohan Ghosh
Calcutta High Court · (1913) 07 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments, 1913
411 judgments · page 6 of 21
High Courts17 Jul 1913Dismissed
Gaijuddi Howladar Vs Ainuddi Howladar
Calcutta High Court · (1913) 07 CAL CK 0001
High Courts16 Jul 1913
Pramotha Nath Ray Chowdry and Another Vs The King-Emperor
Calcutta High Court · (1913) 07 CAL CK 0033
High Courts16 Jul 1913
Lal Bahadur Sahi and Others Vs Mr. Mackenzie
Calcutta High Court · (1913) 07 CAL CK 0013
High Courts15 Jul 1913
Adhar Chandra Pal Vs Dibakar Bhuyan
Calcutta High Court · (1914) ILR (Cal) 394
Specific Relief Act, 1877 — Section 9
High Courts15 Jul 1913
Hari Charan Dutta Vs Monmohan Nandi and another
Calcutta High Court · (1913) 07 CAL CK 0032
High Courts15 Jul 1913
Adhar Chandra Pal Vs Dibakar Bhutan
Calcutta High Court · 25 Ind. Cas. 76
Specific Relief Act, 1877 — Section 9
High Courts14 Jul 1913
Bhupendra Nath Basu Vs Ranjit Singh
Calcutta High Court · (1914) ILR (Cal) 384
Civil Procedure Code, 1908 (CPC) — Section 9Councils Act, 1861 — Section 6
High Courts14 Jul 1913
Raj Rajeshwari Debi and Another Vs The King-Emperor, on the prosecution of Rohini Kumar Chatterjee
Calcutta High Court · (1913) 07 CAL CK 0018
High Courts11 Jul 1913
Maharaja Birendra Kisore Manikya Bahadur Vs Nabin Chandra Chakravarty and Others
Calcutta High Court · 32 Ind. Cas. 851
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts11 Jul 1913
Maharaja Birendra Kisore Manikya Bahadur Vs Ram Kumar Chakravarti and Others
Calcutta High Court · 32 Ind. Cas. 856
High Courts11 Jul 1913
Amir Ali Vs Aykup Ali Khan Saudagor and Others
Calcutta High Court · 25 Ind. Cas. 509
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 107
High Courts11 Jul 1913
Ameer Ali Vs Yakub Ali Khan
Calcutta High Court · (1914) ILR (Cal) 347
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 107
High Courts11 Jul 1913
Ramesh Chandra Banerjee Vs Emperor
Calcutta High Court · (1914) ILR (Cal) 350
Criminal Procedure Code, 1898 (CrPC) — Section 103Penal Code, 1860 (IPC) — Section 399, 402
High Courts11 Jul 1913
Ambica Charan Dutt Vs Ramgati Guha and Others
Calcutta High Court · 28 Ind. Cas. 571
Transfer of Property Act, 1882 — Section 73
High Courts10 Jul 1913
Peari Mohan Shaha and Others Vs Durlavi Dassya and others
Calcutta High Court · (1913) 07 CAL CK 0014
High Courts10 Jul 1913Allowed
Sheikh Elahi Vs Sheikh Hukum
Calcutta High Court · (1913) 07 CAL CK 0012
High Courts09 Jul 1913
Devendra Nath Chowdhry Vs Annada Hadi
Calcutta High Court · AIR 1914 Cal 784 : 25 Ind. Cas. 576