High Courts27 Aug 1913
Israil Vs Shamser Rahman
Calcutta High Court · (1914) ILR (Cal) 436
Charter Act, 1861 — Section 115
COURT ARCHIVE
Calcutta High Court judgments, 1913
411 judgments · page 4 of 21
High Courts27 Aug 1913
Dwarka Singh and Upendranath Ghose Vs Emperor
Calcutta High Court · 28 Ind. Cas. 732
Criminal Procedure Code, 1898 (CrPC) — Section 239
High Courts27 Aug 1913Dismissed
Ramdhari Singh Vs Permanund Singh and Others
Calcutta High Court · (1913) 08 CAL CK 0002
High Courts26 Aug 1913
Sarat Chandra Basack Vs Golap Sundari Dasya
Calcutta High Court · (1913) 08 CAL CK 0015
High Courts26 Aug 1913Dismissed
Maheshri Proshad Singh and Others Vs Baij Nath Hazari and Others
Calcutta High Court · (1913) 08 CAL CK 0007
High Courts22 Aug 1913Allowed
Ram Chandra Neogi Vs Shyama Charan Bose
Calcutta High Court · (1913) 08 CAL CK 0020
High Courts21 Aug 1913Dismissed
Jogendra Nath Sarkar and Others Vs Probhat Nath Chatterjee
Calcutta High Court · (1913) 08 CAL CK 0021
High Courts21 Aug 1913
Mohar Khan and Another Vs Gayzuddin Sheikh
Calcutta High Court · (1913) 08 CAL CK 0008
High Courts21 Aug 1913Allowed
Musammat Gulab Koer and others Vs Ramratan Pande
Calcutta High Court · (1913) 08 CAL CK 0001
High Courts20 Aug 1913
Harendra Narayan Das Vs Ramjan Khan
Calcutta High Court · AIR 1914 Cal 187 : (1914) ILR (Cal) 433
Penal Code, 1860 (IPC) — Section 109, 379
High Courts20 Aug 1913
Bhramar Lal Banduri and Others Vs Najstda Lal Chowdhuri
Calcutta High Court · 24 Ind. Cas. 199
Specific Relief Act, 1877 — Section 56
High Courts20 Aug 1913Allowed
Jahar Lal Banduri and others Vs Nanda Lal Chaudhuri and others
Calcutta High Court · (1913) 08 CAL CK 0006
High Courts19 Aug 1913Dismissed
Sheogobinda Singh Vs Dhanukdhari Singh
Calcutta High Court · (1913) 08 CAL CK 0004
High Courts15 Aug 1913
Manmohun Ghose Vs Equitable Coal Co. Ltd. and Others
Calcutta High Court · 24 Ind. Cas. 144
Specific Relief Act, 1877 — Section 42
High Courts13 Aug 1913Allowed
Sitaram Vs Rama Prosad Ram and others
Calcutta High Court · (1913) 08 CAL CK 0019
High Courts12 Aug 1913
Nikunja Behari Sen Vs Harendra Chandra Sinha
Calcutta High Court · AIR 1914 Cal 255(1) : (1914) ILR (Cal) 514
Penal Code, 1860 (IPC) — Section 500
High Courts12 Aug 1913
Upendra Nath Ghosh Vs Jamini Mohan Pal and Others
Calcutta High Court · (1913) 08 CAL CK 0018
High Courts08 Aug 1913
Nikunja Behary Sen Vs Harendra Chandra Sinha
Calcutta High Court · (1913) 08 CAL CK 0027
High Courts08 Aug 1913
Deputy Legal Remembrancer Vs Gaya Prosad
Calcutta High Court · AIR 1914 Cal 560 : (1914) ILR (Cal) 425
Criminal Procedure Code, 1898 (CrPC) — Section 258, 417, 492
High Courts07 Aug 1913
Mirza Hassan Mirza Vs Musst. Mahbuban
Calcutta High Court · (1913) 08 CAL CK 0029