High Courts21 Nov 1913
Ulfat Shaikh and Others Vs The King-Emperor
Calcutta High Court · (1913) 11 CAL CK 0013
COURT ARCHIVE
Calcutta High Court judgments, 1913
411 judgments · page 3 of 21
High Courts20 Nov 1913
Imperial Pressing Co. Vs British Crown Assurance Corporation Ltd.
Calcutta High Court · AIR 1914 Cal 53 : (1914) ILR (Cal) 581
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 2
High Courts19 Nov 1913
Preo Lal Mukherjee Vs Emperor
Calcutta High Court · 24 Ind. Cas. 163
Penal Code, 1860 (IPC) — Section 353, 99
High Courts19 Nov 1913Dismissed
Ramjiwan Rai Vs Abilakh Barai
Calcutta High Court · (1913) 11 CAL CK 0011
High Courts17 Nov 1913
East Indian Railway Co. Vs Nilkanta Roy
Calcutta High Court · AIR 1914 Cal 761 : (1914) ILR (Cal) 576
Railways Act, 1890 — Section 72
High Courts21 Sept 1913
Gulli Sahu and Another Vs King-Emperor
Calcutta High Court · (1913) 09 CAL CK 0005
High Courts18 Sept 1913
Emperor Vs Kangal Mali
Calcutta High Court · (1914) ILR (Cal) 601
Evidence Act, 1872 — Section 33
High Courts04 Sept 1913Allowed
Abdul Ali Vs Syed Rejan Ali
Calcutta High Court · (1913) 09 CAL CK 0008
High Courts01 Sept 1913Allowed
Mahammad Gauhar Ali Vs Samiruddin Sheikh and others
Calcutta High Court · (1913) 09 CAL CK 0009
High Courts01 Sept 1913
In Re: Abdul Rasul
Calcutta High Court · (1914) ILR (Cal) 518
Bankruptcy Act, 1869 — Section 20Specific Relief Act, 1877 — Section 45
High Courts01 Sept 1913
Booth Vs Emperor
Calcutta High Court · AIR 1914 Cal 649 : (1914) ILR (Cal) 545
Bengal Excise Act, 1909 — Section 46, 61Evidence Act, 1872 — Section 11
High Courts01 Sept 1913
Kali Charan Mukherjee Vs Emperor
Calcutta High Court · (1914) ILR (Cal) 537
Bengal Excise Act, 1909 — Section 46(a), 52Criminal Procedure Code, 1898 (CrPC) — Section 236, 237
High Courts01 Sept 1913
In Re: Mahomed Ali
Calcutta High Court · (1914) ILR (Cal) 466
Penal Code, 1860 (IPC) — Section 153APress Act, 1910 — Section 12, 17
High Courts29 Aug 1913
In Re: An Attorney
Calcutta High Court · (1914) ILR (Cal) 446
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193
High Courts29 Aug 1913
Mohamaya Prosad Singh and others Vs Abdul Hamid and others
Calcutta High Court · (1913) 08 CAL CK 0005
High Courts28 Aug 1913
Musstt. Hira Koer and Others Vs Lachman Gope and Others
Calcutta High Court · (1913) 08 CAL CK 0031
High Courts28 Aug 1913
Peary Lal Das Vs Peary Lal Dawn and Others
Calcutta High Court · (1913) 08 CAL CK 0022
High Courts27 Aug 1913
Suprasanna Roy and others Vs Upendra Narain Roy
Calcutta High Court · (1913) 08 CAL CK 0028
High Courts27 Aug 1913
In Re: In the goods of Harriett Teviot Kerr
Calcutta High Court · (1913) 08 CAL CK 0016