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Calcutta High Court judgments, 1913

411 judgments · page 5 of 21

High Courts28 Jul 1913

Nafar Sheikh Vs Emperor

Calcutta High Court · AIR 1914 Cal 276 : (1914) ILR (Cal) 406

Criminal Procedure Code, 1898 (CrPC) — Section 421, 422Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 376, 511
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High Courts27 Jul 1913

Tara Prasanna Bose Vs Nilmoni Khan

Calcutta High Court · AIR 1914 Cal 828 : (1914) ILR (Cal) 418

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5(2), 47Transfer of Property Act, 1882 — Section 56, 81
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High Courts21 Jul 1913

Gulli Sahu Vs Emperor

Calcutta High Court · (1914) ILR (Cal) 400

Criminal Procedure Code, 1898 (CrPC) — Section 438Extradition Act, 1903 — Section 15
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