High Courts05 Dec 1913
Ariff Munshi and Another Vs Emperor
Calcutta High Court · (1913) 12 CAL CK 0002
COURT ARCHIVE
Calcutta High Court judgments, 1913
411 judgments · page 2 of 21
High Courts03 Dec 1913
Emperor Vs Madan Mandal and Others
Calcutta High Court · (1914) ILR (Cal) 662
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 148, 149, 304, 326
High Courts02 Dec 1913
Kedar Biswas Vs Mathura Nath Mitra
Calcutta High Court · (1913) 12 CAL CK 0011
High Courts28 Nov 1913
Bhupendra Kumar Ghosh Vs Amarendra Nath Dey and Another
Calcutta High Court · AIR 1914 Cal 782(2) : 24 Ind. Cas. 458
Succession Act, 1865 — Section 107
High Courts28 Nov 1913
Bhupendra Krishna Ghose Vs Amarendra Nath Dey
Calcutta High Court · (1914) ILR (Cal) 642
Succession Act, 1865 — Section 107
High Courts28 Nov 1913Dismissed
Rakhal Chandra Das Vs Umapado Misri and others
Calcutta High Court · (1913) 11 CAL CK 0008
High Courts28 Nov 1913Dismissed
Deputy Legal Remembrancer of Bengal Vs Amulya Dwan
Calcutta High Court · (1913) 11 CAL CK 0005
High Courts28 Nov 1913
Radha Kishen Chooni Lal Vs The East Indian Railway Co.
Calcutta High Court · (1913) 11 CAL CK 0004
High Courts27 Nov 1913
Lalit Mohan Singha Vs Kunjo Behary Ghosh
Calcutta High Court · (1913) 11 CAL CK 0014
High Courts27 Nov 1913Dismissed
Sarat Chandra Mukhopadhyay and another Vs Rajendra Lal Mitra and others
Calcutta High Court · (1913) 11 CAL CK 0006
High Courts26 Nov 1913Dismissed
Satya Kripal Banerjee Vs Satya Bhupal Banerjee
Calcutta High Court · (1913) 11 CAL CK 0021
High Courts26 Nov 1913Dismissed
Guru Ch. Saha Vs Surendra Krista Ray Chowdry
Calcutta High Court · (1913) 11 CAL CK 0012
High Courts26 Nov 1913
Hirji Baldeo Vs Manbhum District Board
Calcutta High Court · (1913) 11 CAL CK 0007
High Courts26 Nov 1913
Araz Sarkar and Others Vs Emperor on The Prosecution of Abdul Sarkar
Calcutta High Court · 24 Ind. Cas. 561
Criminal Procedure Code, 1898 (CrPC) — Section 106, 144
High Courts25 Nov 1913
Bansi Singh Vs Kishun Lall Thakur
Calcutta High Court · (1914) ILR (Cal) 632
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Nov 1913
Baijnath Prosad Singh Vs Sham Sundar Kuar
Calcutta High Court · AIR 1914 Cal 523 : (1914) ILR (Cal) 637
Probate and Administration Act, 1881 — Section 83
High Courts25 Nov 1913Dismissed
Byomkesh Chackrabartty Vs Jatindra Nath Roy and Others
Calcutta High Court · (1913) 11 CAL CK 0003
High Courts25 Nov 1913
The Hon''ble Byomkesh Chakra-Butty Vs Hemanta Kumar Biswas
Calcutta High Court · 24 Ind. Cas. 83
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 73
High Courts24 Nov 1913
Emperor Vs Swarnamoyee Biswas
Calcutta High Court · (1914) ILR (Cal) 621
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 302
High Courts21 Nov 1913
Sheonandan Singh and another Vs Bholanath Pattak
Calcutta High Court · (1913) 11 CAL CK 0020