High Courts25 Jul 1878
Pandah Gazi Vs Jennuddi and Others
Calcutta High Court · (1878) 07 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments, 1878
224 judgments · page 4 of 12
High Courts24 Jul 1878
Bejoy Chunder Banerjee Vs Kally Prosonno Mookerjee
Calcutta High Court · (1879) ILR (Cal) 327
High Courts24 Jul 1878
Biddomoye Dabee Dabee Vs Sittaram Biddomoye Dabee Dabee Vs Soobul Das Mullick
Calcutta High Court · (1879) ILR (Cal) 497a
Contract Act, 1872 — Section 178
High Courts22 Jul 1878
Schiller and Others Vs Sooltan Chand and Others
Calcutta High Court · (1879) ILR (Cal) 252
Contract Act, 1872 — Section 39, 51
High Courts22 Jul 1878
Luchmessur Singh Vs Leelanund Singh
Calcutta High Court · (1879) ILR (Cal) 599
High Courts20 Jul 1878
Kaliprosonno Ghose and Another Vs Kamini Soonduri Chowdhrain
Calcutta High Court · (1879) ILR (Cal) 475
High Courts19 Jul 1878
In Re: the Matter of The Empress
Calcutta High Court · (1879) ILR (Cal) 10
Penal Code, 1860 (IPC) — Section 109, 494
High Courts18 Jul 1878
Bireshur Mozoomdar Vs Krishna Kishore Shaha
Calcutta High Court · (1879) ILR (Cal) 595
High Courts15 Jul 1878
Laidley and Others Vs Gunness Chunder Sahoo
Calcutta High Court · (1879) ILR (Cal) 438
High Courts11 Jul 1878
Golabolee Vs Kootesboollah Sircar and Others
Calcutta High Court · (1879) ILR (Cal) 527
Bengal Tenancy Act, 1885 — Section 27
High Courts11 Jul 1878
Fuckoruddeen Mahomed Ahsan Vs Mohima Chunder Chowdhry and Others
Calcutta High Court · (1879) ILR (Cal) 529
High Courts10 Jul 1878
The Empress Vs Ashootosh Chuckerbutty and Others
Calcutta High Court · (1879) ILR (Cal) 483
Evidence Act, 1872 — Section 30
High Courts09 Jul 1878
Mahomed Elahee Buksh and Others Vs Brojokishore Sen and Others
Calcutta High Court · (1878) 07 CAL CK 0024
High Courts09 Jul 1878
Brojokishore Sen and Others Vs Mahomed Elahee Buksh and Others
Calcutta High Court · (1879) ILR (Cal) 497
High Courts09 Jul 1878
Maseyk Vs Fergusson and Others
Calcutta High Court · (1879) ILR (Cal) 304
Succession Act, 1865 — Section 98
High Courts07 Jul 1878
Jadu Dass Vs Sutherland and Another
Calcutta High Court · (1879) ILR (Cal) 557
High Courts04 Jul 1878
The Secretary of State Vs Poran Singh
Calcutta High Court · (1880) ILR (Cal) 740
High Courts04 Jul 1878
Prosunno Chunder Bhuttacharjee Vs Kristo Chytunno Pal
Calcutta High Court · (1879) ILR (Cal) 342
Succession Act, 1865 — Section 206
High Courts03 Jul 1878
The Empress Vs Hary Doyal Karmokar
Calcutta High Court · (1879) ILR (Cal) 16
Criminal Procedure Code, 1898 (CrPC) — Section 296