COURT ARCHIVE
Calcutta High Court judgments, 1878
224 judgments · page 3 of 12
High Courts28 Aug 1878
Surnomoyee Dabee Vs Koomar Purresh Narain Roy
Calcutta High Court · (1879) ILR (Cal) 576
Road Cess Act, 1871 — Section 4
High Courts22 Aug 1878
Sadhu Churn Doss Vs Raghubanund Doss and Others
Calcutta High Court · (1879) ILR (Cal) 425
High Courts20 Aug 1878
Nobodeep Chunder Shaha Vs Sonaram Dass and Others
Calcutta High Court · (1879) ILR (Cal) 592
High Courts17 Aug 1878
Fuckhrunnissa Begum Vs Ebrahim and Another
Calcutta High Court · (1879) ILR (Cal) 531
High Courts17 Aug 1878
Kherodemoney Dossee Vs Doorgamoney Dossee and Others
Calcutta High Court · (1879) ILR (Cal) 456
Limitation Act, 1871 — Article 118, 122, 145, 10
High Courts16 Aug 1878
Ram Chunder Ghosaul Vs Juggutmenmohiney Dabee
Calcutta High Court · (1879) ILR (Cal) 283
Contract Act, 1872 — Section 60
High Courts16 Aug 1878
Wilson Vs Howard
Calcutta High Court · (1879) ILR (Cal) 231
Evidence Act, 1872 — Section 1
High Courts14 Aug 1878
Prosonna Nath Roy Chowdry Vs Afzolonnessa Begum
Calcutta High Court · (1879) ILR (Cal) 523
High Courts13 Aug 1878
Achiraj Lal and Another Vs The Empress
Calcutta High Court · (1879) ILR (Cal) 604
Criminal Procedure Code, 1898 (CrPC) — Section 90
High Courts08 Aug 1878
Pattarri Sirkar Vs Shurnomoyee
Calcutta High Court · (1879) ILR (Cal) 625
Limitation Act, 1963 — Article 109, 40
High Courts07 Aug 1878
In Re: In the Matter of the Petition of Mohesh Chunder Khan
Calcutta High Court · (1879) ILR (Cal) 417
Criminal Procedure Code, 1898 (CrPC) — Section 530
High Courts02 Aug 1878
Furzund Hossein Vs Janu Bibee and Others
Calcutta High Court · (1879) ILR (Cal) 588
High Courts01 Aug 1878
In Re: In the Matter of the Petition of Oodoychurn Mitter
Calcutta High Court · (1879) ILR (Cal) 411
High Courts28 Jul 1878
Peary Mohun Mookerjee Vs Rash Behary Bundopadhya
Calcutta High Court · (1879) ILR (Cal) 346
High Courts26 Jul 1878
Raj Bullubh Sen and Others Vs Oomesh Chunder Rooz
Calcutta High Court · (1880) ILR (Cal) 44
High Courts25 Jul 1878
Kumood Narain Bhoop Vs Purna Chunder Roy
Calcutta High Court · (1879) ILR (Cal) 547