High Courts01 Jul 1878
Mahomed Badsha Vs Nicol Fleming and Others
Calcutta High Court · (1879) ILR (Cal) 355
Civil Procedure Code, 1908 (CPC) — Section 32
COURT ARCHIVE
Calcutta High Court judgments, 1878
224 judgments · page 5 of 12
High Courts28 Jun 1878
Bir Chunder Manikya Vs Ram Sunker Senaputty
Calcutta High Court · (1879) ILR (Cal) 714
Rent Law of Bengal, L.P. Act, 1869 — Section 31
High Courts28 Jun 1878
Hurrogobind Raha and Others Vs Ramrutno Dey and Another
Calcutta High Court · (1879) ILR (Cal) 67
High Courts27 Jun 1878
Rungo Lall Mundul Vs Abdool Guffoor and Others
Calcutta High Court · (1879) ILR (Cal) 314
Evidence Act, 1872 — Section 109
High Courts27 Jun 1878
Koylash Chunder Paul Chowdhry Vs Preonath Roy Chowdhry and Others
Calcutta High Court · (1879) ILR (Cal) 610
High Courts27 Jun 1878
Autoo Misree and Others Vs Bidhoo Mookhee Dabee
Calcutta High Court · (1879) ILR (Cal) 605
High Courts25 Jun 1878
Nirod Krishno Roy Vs Woomanath Mookerjee and Others
Calcutta High Court · (1879) ILR (Cal) 718
High Courts24 Jun 1878
The Empress Vs Nurul Huqq and Another
Calcutta High Court · (1878) ILR (Cal) 757
High Courts24 Jun 1878
Hurronath Bhunjo Vs Chunni Lall Ghose
Calcutta High Court · (1879) ILR (Cal) 877
High Courts24 Jun 1878
In Re: Petition of Hurro Soondery Chowdhrain
Calcutta High Court · (1879) ILR (Cal) 20
High Courts20 Jun 1878
In Re: In the Matter of Abdool Hamed
Calcutta High Court · (1879) ILR (Cal) 94
Burma Courts Act, 1875 — Section 66Civil Procedure Code, 1908 (CPC) — Section 4, 6
High Courts19 Jun 1878
Khajah Ahsanoollah Vs Kajee Aftabooddeen
Calcutta High Court · (1879) ILR (Cal) 594
High Courts19 Jun 1878
Mohini Mohun Roy Vs Ichamoyee Dassea and Others
Calcutta High Court · (1879) ILR (Cal) 612
High Courts19 Jun 1878
Hurgobindo Burmon and Others Vs Sharat Chunder Burmon and Others
Calcutta High Court · (1879) ILR (Cal) 510
High Courts19 Jun 1878
Koylash Chunder Mojoomdar and Others Vs Bonomali Bajadur
Calcutta High Court · (1879) ILR (Cal) 135
High Courts19 Jun 1878
Koonjo Mohun Dass Vs Nobo Coomar Shaha and Others
Calcutta High Court · (1879) ILR (Cal) 216
High Courts18 Jun 1878
In the Goods of: Gasper Malcolm Gasper (deceased)
Calcutta High Court · (1878) ILR (Cal) 734
High Courts17 Jun 1878
In Re: In the Goods of Hurry Doss Bonnerjee and Sreemutty Gungamoney Dabee
Calcutta High Court · (1879) ILR (Cal) 87