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Calcutta High Court judgments, 1878

224 judgments · page 6 of 12

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High Courts17 Jun 1878

Mattongeney Dossee Vs Ramnarain Sadkhan

Calcutta High Court · (1879) ILR (Cal) 83

Registration Act, 1877 — Section 17, 49
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High Courts16 Jun 1878

In Re: Anonymous

Calcutta High Court · (1878) ILR (Cal) 767

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High Courts15 Jun 1878

Mohesh Chunder Banerjee and Others Vs Ram Pursono Chowdry and Others

Calcutta High Court · (1879) ILR (Cal) 539

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High Courts14 Jun 1878

Abdool Bari Vs Ramdass Coondoo and Others

Calcutta High Court · (1879) ILR (Cal) 607

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High Courts14 Jun 1878Dismissed

Gour Monee Debea Vs Krishna Chunder Sannyal

Calcutta High Court · (1878) 06 CAL CK 0002

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High Courts13 Jun 1878

In Re: In the matter of the petition of Shibo Prosad Pandah

Calcutta High Court · (1879) ILR (Cal) 124

Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 499
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High Courts12 Jun 1878

Narain Chunder Vs Tayler and Others

Calcutta High Court · (1879) ILR (Cal) 103

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High Courts07 Jun 1878

In Re: In the Goods of Elliott

Calcutta High Court · (1879) ILR (Cal) 106

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High Courts06 Jun 1878

Nilmonee Singh Deo Vs Rambundhoo Roy and Others

Calcutta High Court · (1879) ILR (Cal) 757

Land Acquisition Act, 1870 — Section 39
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High Courts06 Jun 1878

The Empress Vs Abdool Karim and Golam Mahomed

Calcutta High Court · (1879) ILR (Cal) 18

Criminal Procedure Code, 1898 (CrPC) — Section 274
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High Courts05 Jun 1878

The Empress Vs The Municipal Corporation of the town of Calcutta

Calcutta High Court · (1878) ILR (Cal) 758

Penal Code, 1860 (IPC) — Section 11, 21Presidency Magistrates (Court- Fees) Act, 1877 — Section 39
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High Courts05 Jun 1878

Mobaruck Shah and Another Vs Toofany and Another

Calcutta High Court · (1879) ILR (Cal) 206

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High Courts05 Jun 1878

Kally Coomar Roy and Others Vs Annoda Churn Roy

Calcutta High Court · (1879) ILR (Cal) 89

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High Courts03 Jun 1878

Lalla Nowbut Lall Vs Lalla Jewan Lall and Others

Calcutta High Court · (1879) ILR (Cal) 831

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High Courts03 Jun 1878

Ram Doolary Kooer Vs Thacoor Roy

Calcutta High Court · (1879) ILR (Cal) 61

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High Courts03 Jun 1878

Moran Vs Guni Mahomed Joynarain Hazra Vs Doorga Proshad Mytse and Another

Calcutta High Court · (1879) ILR (Cal) 96

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High Courts03 Jun 1878

Behary Lall Sandyal Vs Juggo Mohun Gossain

Calcutta High Court · (1879) ILR (Cal) 1

Succession Act, 1865 — Section 240
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High Courts31 May 1878

In Re: In the Matter of the Appeal of Pertab Narain Singh

Calcutta High Court · (1879) ILR (Cal) 184

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High Courts31 May 1878

Syed Allaoollah and Others Vs Hirdy Narain and Another

Calcutta High Court · (1879) ILR (Cal) 72

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High Courts31 May 1878Dismissed

Trilokinath and Pertab Narain Singh Vs Subhao Kooer and Others

Calcutta High Court · (1878) 05 CAL CK 0001

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