High Courts30 Apr 1878
Sufferuddin Vs Ibrahim
Calcutta High Court · (1878) ILR (Cal) 755
Criminal Procedure Code, 1898 (CrPC) — Section 50, 530
COURT ARCHIVE
Calcutta High Court judgments, 1878
224 judgments · page 8 of 12
High Courts30 Apr 1878
In Re: Troylokhanath Biswas and Ram Churn Biswas
Calcutta High Court · (1878) ILR (Cal) 742
Criminal Procedure Code, 1898 (CrPC) — Section 135
High Courts25 Apr 1878
Hurro Lall Sircar and Others Vs Mohima Chunder Dey Sircar and Others
Calcutta High Court · (1878) ILR (Cal) 769
High Courts25 Apr 1878
The New Beerbhoom Coal Co. Vs Buloram Mahata and Others
Calcutta High Court · (1880) ILR (Cal) 175
Limitation Act, 1963 — Article 113
High Courts18 Apr 1878
In Re: The Empress
Calcutta High Court · (1878) ILR (Cal) 623
Criminal Procedure Code, 1898 (CrPC) — Section 263, 464Penal Code, 1860 (IPC) — Section 322
High Courts16 Apr 1878
The Empress Vs Gangadhur Bhunjo and Others
Calcutta High Court · (1878) ILR (Cal) 622
Stamp Act, 1899 — Section 43
High Courts16 Apr 1878
Petambar Baboo and Another Vs Nilmony Singh Deo and Others
Calcutta High Court · (1878) ILR (Cal) 794
High Courts13 Apr 1878
Dorab Ally Khan Vs The Executors of Khajah Moheeoodeen
Calcutta High Court · (1878) ILR (Cal) 806
High Courts10 Apr 1878
Mothooranath Chuttopadhya Vs Kristokumar Ghose and Others
Calcutta High Court · (1879) ILR (Cal) 369
Contract Act, 1872 — Section 69
High Courts10 Apr 1878
Syud Mahomet Hossein and Others Vs Hadzi Abdullah and Others
Calcutta High Court · (1878) ILR (Cal) 727
High Courts09 Apr 1878
The Administrator-General of Bengal Vs Apcar
Calcutta High Court · (1878) ILR (Cal) 553
High Courts05 Apr 1878
Ram Tarrun Koondoo Vs Hossein Buksh
Calcutta High Court · (1878) ILR (Cal) 785
Civil Procedure Code, 1908 (CPC) — Section 7
High Courts05 Apr 1878
Hasoon Arra Begum and Another Vs Jawadoonnissa Satooda Khandan and Others
Calcutta High Court · (1879) ILR (Cal) 29
High Courts04 Apr 1878
Mahomed Ibrahim and Others Vs M.B. Morrison
Calcutta High Court · (1880) ILR (Cal) 36
High Courts04 Apr 1878
Koylash Chunder Dass Vs Boykoonto Nath Chundra and Others
Calcutta High Court · (1878) ILR (Cal) 619
High Courts02 Apr 1878
Mothoora Mohun Roy Vs Peary Mohun Shaw
Calcutta High Court · (1879) ILR (Cal) 259
Stamp Act, 1899 — Section 19, 20, 5
High Courts01 Apr 1878
Harasatoollah and Others Vs Brojonath Ghose
Calcutta High Court · (1878) ILR (Cal) 730
Civil Procedure Code, 1877 — Section 318, 319Limitation Act, 1963 — Article 165(II)
High Courts01 Apr 1878
Panchcowrie Mull and Others Vs Chumroolall and Others
Calcutta High Court · (1878) ILR (Cal) 564