High Courts22 Nov 1878
Alukmonee Dabee Vs Banee Madhub Chuckerbutty and Another
Calcutta High Court · (1879) ILR (Cal) 677
COURT ARCHIVE
Calcutta High Court judgments, 1878
224 judgments · page 2 of 12
High Courts22 Nov 1878
Monmohini Dassi Vs Eshan Chunder Roy and Others
Calcutta High Court · (1879) ILR (Cal) 683
High Courts22 Nov 1878
Hurrodurga Chowdhrain Vs Sharrat Soondery Dabea
Calcutta High Court · (1879) ILR (Cal) 674
High Courts21 Nov 1878
Aunath Nath Deb Vs Bishtu Chunder Roy and Others
Calcutta High Court · (1879) ILR (Cal) 783
Evidence Act, 1872 — Section 115
High Courts20 Nov 1878
In Re: C.M. Hunter; In Re: XXVIII Act of 1866
Calcutta High Court · (1879) ILR (Cal) 420
High Courts19 Nov 1878
Mujeedunnissa Vs Dildar Hossein and Others
Calcutta High Court · (1879) ILR (Cal) 629
Limitation Act, 1871 — Article 167
High Courts16 Nov 1878
Shoshi Mohun Pal Chowdhry and Others Vs Nobo Kristo Poddar and Others
Calcutta High Court · (1879) ILR (Cal) 801
Contract Act, 1872 — Section 18, 19, 78
High Courts12 Nov 1878
The Empress Vs Troyluckho Nath Chowdhry and Others
Calcutta High Court · (1879) ILR (Cal) 366
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts16 Sept 1878
The Agra Bank Limited Vs Dhuronidhur Sen and Another
Calcutta High Court · (1879) ILR (Cal) 380
High Courts16 Sept 1878
Jallidar Singh Vs Ram Lal and Others
Calcutta High Court · (1879) ILR (Cal) 723
High Courts14 Sept 1878
Muthora Nath Pal Vs Chundermoney Dabia
Calcutta High Court · (1879) ILR (Cal) 817
High Courts13 Sept 1878
Purshan Ram and Others Vs Madhoo Proshaud Singh and Others
Calcutta High Court · (1879) ILR (Cal) 520
High Courts12 Sept 1878
Nilruttun Mundle Vs Komollochun Dutt and Others
Calcutta High Court · (1879) ILR (Cal) 360
Succession Act, 1865 — Section 188, 242
High Courts04 Sept 1878
Doyal Mistree Vs Kapoor Chund and Others
Calcutta High Court · (1879) ILR (Cal) 318
Civil Procedure Code, 1908 (CPC) — Section 100Mofussil Small Cause Court Act, 1865 — Section 21
High Courts03 Sept 1878
Oghra Singh Vs Ablakhi Kooer and Another
Calcutta High Court · (1879) ILR (Cal) 536
General Clauses Act, 1868 — Section 6Registration Act, 1877 — Section 50
High Courts29 Aug 1878
Purnanund Asrum Vs Rookinee Gooptani
Calcutta High Court · (1879) ILR (Cal) 793