High Courts(1878) 07 CAL CK 0024

Mahomed Elahee Buksh and Others vs Brojokishore Sen and Others

Calcutta High Court · Decided on 9 July 1878

CASE NUMBER
Special Appeal No. 1636 of 1877

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Judgment

1 paragraphs · 45 words
1.

The judgment in this case simply follows the decision in the cases of Jay Mangal Sing v. Lal Rang Pal Sing 4 B.L.R., App., 53, Khasro Mandar v. Premlal 9 B.L.R., App., 41 and Luchmeeput Singh Bahadoor v. Raj Coomaree Dabee 23 W.R., 275.