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Judgment
1 paragraphs · 45 words
1.
The Judgment in this case simply follows the decision in the cases of Jay Mangal Sing v. Lal Rang Pal Sing (4 B.L.R. App. 53); Khasro Mandar v. Premlal (9 B.L.R. App. 41); and Luchmeeput Singh Bahadoor v. Raj Coomaree Dabee (23 W.R. 275).