High Courts28 Apr 2011Allowed
Sundeshwar Rai and Others Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 114, 147, 149, 307, 323
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 927 of 2,661
High Courts28 Apr 2011Allowed
Giridhar Kumar Sharma Vs The Patna Municipal Corporation and Others
Patna High Court · (2011) 04 PAT CK 0039
High Courts28 Apr 2011Dismissed
Life Insurance Corporation of India and Others Vs Mira Devi
Patna High Court · (2011) 04 PAT CK 0024
High Courts28 Apr 2011Allowed
Raj Kumari Devi and Another Vs Murali Singh and Others Opp.
Patna High Court · (2012) 1 PLJR 463
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 3Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 43 Rule 1, Order 7 Rule 11, 115, 144Consolidation Act, 1948 — Section 10(4), 10(6), 35, 4
High Courts28 Apr 2011Allowed
Dr. Mahendra Kumar Rajan Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 553
Constitution of India, 1950 — Article 226
High Courts27 Apr 2011
Sambhu Nath Choudhary Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2665 : (2011) 2 PLJR 1046
High Courts27 Apr 2011Allowed
General Manager, NTPC Vs Shiv Prasad Yadav and Another
Patna High Court · (2011) 04 PAT CK 0271
High Courts27 Apr 2011Dismissed
Seikh Salim Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0196
Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts27 Apr 2011Allowed
Md. Akhtar Husain Vs The State of Bihar and Others
Patna High Court · (2011) 04 PAT CK 0177
High Courts27 Apr 2011Dismissed
Sitaram Kedia Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0148
High Courts27 Apr 2011Allowed
Kapil Deo Narayan Sharma and Others Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 651
Constitution of India, 1950 — Article 226
High Courts27 Apr 2011Dismissed
Food Corporation of India Vs North Bihar Trans. Syndicate
Patna High Court · (2011) 04 PAT CK 0074
High Courts27 Apr 2011Allowed
Ram Dulari Gupta and Others Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2639 : (2011) 2 PLJR 983
High Courts27 Apr 2011Allowed
Rajkishore Prasad Yadav Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0027
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50, 52A, 55
High Courts27 Apr 2011Dismissed
The Divisional Manager, Oriental Insurance Company Limited Vs Bikau Dhobi
Patna High Court · (2011) 04 PAT CK 0025
High Courts27 Apr 2011Allowed
Dharam Deo Kuwar and Others Vs The State of Bihar, The Collector, The Sub Divisional Officer and The Circle Officer
Patna High Court · (2011) 59 BLJR 1412 : (2011) 3 PLJR 727
Constitution of India, 1950 — Article 226
High Courts26 Apr 2011Dismissed
Umesh Raut and Others Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0281
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts26 Apr 2011Allowed
Binoy Sah @ Binay Kumar Sah Vs The State of Bihar
Patna High Court · (2012) 1 PLJR 304
Penal Code, 1860 (IPC) — Section 304
High Courts26 Apr 2011Allowed
Bikarma Sah Vs State of Bihar
Patna High Court · (2011) 59 BLJR 1461 : (2011) 3 PLJR 643
Penal Code, 1860 (IPC) — Section 376
High Courts26 Apr 2011Allowed
Ram Haridya Mukhiya @ Bikau Mukhia Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0250
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34