High Courts02 May 2011Dismissed
Paras Nath Rai and Others Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1499
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 925 of 2,661
High Courts29 Apr 2011Allowed
Shiv Prakash Shah Vs Indu Shah
Patna High Court · (2011) 2 DMC 580
Hindu Marriage Act, 1955 — Section 13
High Courts29 Apr 2011Allowed
Kameshwar Prasad Singh @ Kameshwar Pd. Singh Vs The State of Bihar and Others
Patna High Court · (2011) 04 PAT CK 0284
High Courts29 Apr 2011Allowed
Harendra Kumar Singh Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0283
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 34
High Courts29 Apr 2011
Mr. Anjani Kumar Nathani Vs The Union of India and Others
Patna High Court · (2013) 1 PLJR 229
Insurance Regulatory and Development Authority Act, 1999 — Section 26
High Courts29 Apr 2011Allowed
Rajendra Dubey Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 687
High Courts29 Apr 2011Dismissed
Commissioner of Central Excise, Govt. of India Vs H.T. Media
Patna High Court · (2011) 4 PLJR 56 : (2011) 23 STR 451 : (2011) 46 VST 61
Central Excises and Salt Act, 1944 — Section 35G, 35KFinance Act, 1994 — Section 84
High Courts29 Apr 2011
Lt. Col. Vijoy Kumar Prasad Vs The Union of India (UOI)
Patna High Court · (2011) 04 PAT CK 0147
High Courts29 Apr 2011Dismissed
Nagendra Prasad and Dilip Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1446 : (2012) 1 PLJR 337
Criminal Procedure Code, 1973 (CrPC) — Section 147
High Courts29 Apr 2011Dismissed
Gyan Sheela Devi and Others Vs Lalla Singh
Patna High Court · (2011) 04 PAT CK 0114
High Courts29 Apr 2011Allowed
Shiv Narayan Das, Niwaran Das @ Lalua, Rohin Choudhary and Dhiren Das @ Dhirendra Prasad Das Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0104
Penal Code, 1860 (IPC) — Section 395
High Courts29 Apr 2011
Sheo Shankar Singh Vs The State of Bihar and Others
Patna High Court · (2011) 04 PAT CK 0097
High Courts29 Apr 2011Allowed
Manager Singh Vs The State of Bihar and Others
Patna High Court · (2011) 04 PAT CK 0091
High Courts29 Apr 2011Allowed
Sheo Kumar Sahni Vs State of Bihar
Patna High Court · (2011) 04 PAT CK 0090
Constitution of India, 1950 — Article 233Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 36, 36A, 36C, 36C(3)
High Courts29 Apr 2011Allowed
Sant Lal Mandal, Prayag Mandal, Deep Narayan Mandal and Jai Kant Mandal Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0089
Penal Code, 1860 (IPC) — Section 149, 436
High Courts29 Apr 2011Dismissed
Tarachand Yadav Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0083
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 14
High Courts29 Apr 2011Allowed
Bhola Lohar, Gaha Lohar and Babunand Lohar Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0077
Penal Code, 1860 (IPC) — Section 307, 323, 325, 34
High Courts29 Apr 2011Dismissed
Narain Roy Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0063
Constitution of India, 1950 — Article 226, 227
High Courts29 Apr 2011Allowed
Sheoji Prasad Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0048
Essential Commodities Act, 1955 — Section 7
High Courts29 Apr 2011Allowed
Lal Babu Sharma Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0022
Penal Code, 1860 (IPC) — Section 366, 376