High Courts29 Apr 2011Allowed
Devendra Kumar Jha Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0004
Penal Code, 1860 (IPC) — Section 366
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 926 of 2,661
High Courts28 Apr 2011
Mangal Singh Vs The State of Bihar and Others
Patna High Court · (2011) 04 PAT CK 0285
High Courts28 Apr 2011Allowed
Bijay Kumar Kedia Vs The State of Bihar and Shrawan Kumar Kedia
Patna High Court · (2011) 04 PAT CK 0282
Penal Code, 1860 (IPC) — Section 379
High Courts28 Apr 2011
Hind Mosaic and Cement Works Vs Commissioner of Income Tax
Patna High Court · (2011) 200 TAXMAN 221
Income Tax Act, 1961 — Section 146, 147, 148, 245BA, 55(2)
High Courts28 Apr 2011
Triveni Choudhary Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 17
Essential Commodities Act, 1955 — Section 7
High Courts28 Apr 2011Allowed
Atma Bin and Ramadhar Bin Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0207
Penal Code, 1860 (IPC) — Section 307, 323, 324
High Courts28 Apr 2011Allowed
Md. Jabbar, Kishan Mehta @ Mahta and Narain Ram @ Chamar Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0206
Penal Code, 1860 (IPC) — Section 395
High Courts28 Apr 2011
Budha Vikas Samity Vs Commissioner of Income Tax-I and Assistant Commissioner of Income Tax
Patna High Court · (2011) 04 PAT CK 0192
High Courts28 Apr 2011Dismissed
Upendra Pandey, Deo Kant Pandey and Ram Swarath Pandey Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0191
Penal Code, 1860 (IPC) — Section 307, 323, 324, 326
High Courts28 Apr 2011Allowed
Sri Bhagwan Roy, Pradip Roy, Dharam Nath Roy All and Deva Nand Roy @ Deva Rai Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0168
Penal Code, 1860 (IPC) — Section 307, 34, 452
High Courts28 Apr 2011Allowed
Sudha Devi Vs Chintamani and Others
Patna High Court · (2011) 04 PAT CK 0122
High Courts28 Apr 2011Dismissed
Lakhi Ram and Others Vs State of Bihar and Others
Patna High Court · (2011) 04 PAT CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts28 Apr 2011Dismissed
Fekan Yadav and Misri Yadav Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0103
Penal Code, 1860 (IPC) — Section 307, 323, 326, 379
High Courts28 Apr 2011Allowed
Dhananjay Tiwary, Kumar Arbind, Kanhaiya Kumar Singh and Kedar Nath Singh Vs The State of Bihar and Others
Patna High Court · (2011) 04 PAT CK 0099
High Courts28 Apr 2011Dismissed
Ram Balak Raut and Jagdeo Raut Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0096
Penal Code, 1860 (IPC) — Section 149, 307, 324, 34
High Courts28 Apr 2011
Hind Mosaic and Cement Works Vs The Commissioner of Income Tax and The Dy. Commissioner of Income Tax (Investigation) Hind Mosaic and Cement Works Vs The Commissioner of Income Tax
Patna High Court · (2011) 04 PAT CK 0095
High Courts28 Apr 2011Allowed
Raj Kishore Rai Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0086
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307
High Courts28 Apr 2011Allowed
Jetha Soren and Others Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0085
Penal Code, 1860 (IPC) — Section 148, 324
High Courts28 Apr 2011Allowed
Jaleshwar Singh and Sunil Singh Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0084
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 324
High Courts28 Apr 2011Allowed
Teni Yadav and Others Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0069
Penal Code, 1860 (IPC) — Section 149, 324, 326