High Courts26 Apr 2011Allowed
Anil Kumar Singh Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0213
Dowry Prohibition Act, 1961 — Section 3Penal Code, 1860 (IPC) — Section 304B, 498A
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 928 of 2,661
High Courts26 Apr 2011Allowed
Panchdeo Sharma @ Panchdeo Lohar, Dhrub Sharma @ Dhrub Lohar,Babulal Sharma @ Babulal Lohar and Nageshwar Sharma @ Nageshwar Lohar Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0203
Penal Code, 1860 (IPC) — Section 149, 307, 323, 324
High Courts26 Apr 2011Dismissed
Sanjay Sharma and Others Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0190
Penal Code, 1860 (IPC) — Section 307, 323, 380, 452
High Courts26 Apr 2011Dismissed
Sanjay Kumar Kedia Vs Ramavatar Bagadia
Patna High Court · (2012) 3 BC 844 : (2011) 59 BLJR 1414 : (2012) 3 Crimes 464 : (2012) 1 PLJR 335
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts26 Apr 2011Allowed
Manohar Ram and Others Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1430
Penal Code, 1860 (IPC) — Section 323, 380, 452
High Courts26 Apr 2011Allowed
Vinod Prasad and Others Vs State of Bihar
Patna High Court · (2011) 4 PLJR 277
Land Acquisition Act, 1894 — Section 18, 28(A), 28(A)1, 28(A)2, 28(A)3
High Courts26 Apr 2011Allowed
Ram Pukar Jha and Others Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1420
Penal Code, 1860 (IPC) — Section 149, 307, 323, 379
High Courts26 Apr 2011Allowed
Bishwanath Prasad Keshri @ Bishwanath Kesari, Raghunath Keshri and Sheochandra Paswan Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1423
Penal Code, 1860 (IPC) — Section 395
High Courts26 Apr 2011Allowed
Dhanpat Shah Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1460
Penal Code, 1860 (IPC) — Section 323
High Courts26 Apr 2011Dismissed
Rajeshwar Rai and Mahesh Rai Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1463
Penal Code, 1860 (IPC) — Section 149, 307, 324, 34
High Courts26 Apr 2011Allowed
Parmanand Singh @ Paro Singh Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0106
Penal Code, 1860 (IPC) — Section 395
High Courts26 Apr 2011Dismissed
Satyadeo Jha Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0105
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2)
High Courts26 Apr 2011Dismissed
The State of Bihar Vs Sri Raghubir Prasad Gupta
Patna High Court · (2011) 04 PAT CK 0102
Land Acquisition Act, 1894 — Section 23(1A), 23(2)
High Courts26 Apr 2011
Commissioner of Income Tax Vs Smt. Rita Keshri, Hira Panna Jewellers
Patna High Court · (2011) 59 BLJR 3178 : (2011) 242 CTR 318 : (2012) 1 PLJR 30
Income Tax Act, 1961 — Section 260A, 263
High Courts26 Apr 2011Allowed
Awadh Kishore Singh Vs The State of Bihar and Others
Patna High Court · (2011) 04 PAT CK 0088
Bihar Public Land Encroachment Act, 1956 — Section 3, 6Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts26 Apr 2011Allowed
Ram Janam Prasad Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1901
Penal Code, 1860 (IPC) — Section 376
High Courts26 Apr 2011Dismissed
Vishnu Yadav and Others Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0054
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts26 Apr 2011Allowed
Nirsu Das and Others Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0053
Penal Code, 1860 (IPC) — Section 147, 148, 304
High Courts26 Apr 2011Allowed
Madan Mohan Prasad Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0050
Essential Commodities Act, 1955 — Section 7
High Courts26 Apr 2011
Chandra Bhushan Singh Vs The Union of India and Others
Patna High Court · (2012) 3 PLJR 117
Constitution of India, 1950 — Article 226