High Courts28 Feb 2012Dismissed
M/s. Goenka Agencies Vs State Bank of India and Others
Patna High Court · AIR 2012 Patna 102 : (2013) 1 BC 263
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 156
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 853 of 2,661
High Courts28 Feb 2012Dismissed
M/s Surendra Prasad Singh Vs The Union of India and Others
Patna High Court · (2012) 3 PLJR 506
Insurance Act, 1938 — Section 64UM
High Courts28 Feb 2012Dismissed
Pradeep Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 384
Constitution of India, 1950 — Article 14, 16, 187, 19(1)(g), 243E(iv)
High Courts27 Feb 2012Dismissed
Most. Kewala Devi and Another Vs Sri Krishna Devi and Another
Patna High Court · (2013) 1 PLJR 176
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104, 2, 96Family Courts Act, 1984 — Section 19Succession Act, 1925 — Section 299
High Courts27 Feb 2012Allowed
Most. Mahjidan Khatoon @ Motijidan Khatoon and Others Vs Asma Khatoon
Patna High Court · (2012) 3 PLJR 408
High Courts27 Feb 2012
Md. Nurullah and Others Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 764
High Courts27 Feb 2012
Shobhi Kant Jha Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 90
High Courts27 Feb 2012
Punam Devi Vs Union Of India
Patna High Court · (2013) 1 ACC 230 : (2012) 2 TAC 734
Railway Claims Tribunal Act, 1987 — Section 16, 23Railways Act, 1989 — Section 123, 125
High Courts27 Feb 2012Dismissed
Mahendra Ram Vs State Of Bihar and Sunita Devi
Patna High Court · (2012) 02 PAT CK 0084
High Courts27 Feb 2012Allowed
Banwari Lal Banka, Pankaj Kumar @ Pankaj Kumar Banka and Vivek Kumar Banka @ Vivek Banka Vs The State Of Bihar and Nagendra Prasad
Patna High Court · (2012) 02 PAT CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 107, 202, 482Penal Code, 1860 (IPC) — Section 323, 379, 420, 504
High Courts27 Feb 2012Allowed
Harendra Mahto, Bipin Shukla and Akhileshwar Dubey Vs The State Of Bihar and Kishori Mahto
Patna High Court · (2012) 02 PAT CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 120B, 418, 419, 420, 466
High Courts27 Feb 2012Allowed
Babina Devi Vs Smt. Rubi Devi
Patna High Court · (2012) 4 PLJR 70
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)(a), Order 41 Rule 27(b), Order 41 Rule 37, Order 47 Rule 1
High Courts27 Feb 2012Allowed
Vivek Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 261
Anti Ragging Committee Rules — Rule 8(3), 8(4)
High Courts27 Feb 2012Dismissed
The Munger Tobacco Manufacturing Union Vs The Union of India and Others
Patna High Court · (2013) 1 PLJR 129
High Courts27 Feb 2012
Rampriya Das Chela of late Jagdeo Das Vs Bihar State Religious Trust Board and Another
Patna High Court · (2013) 1 PLJR 134
High Courts27 Feb 2012Dismissed
Awadh Bihari Ojha Vs The Bihar State Housing Board and Others
Patna High Court · (2013) 1 PLJR 128
High Courts27 Feb 2012Dismissed
National Insurance Company Ltd. Vs Meena Kumari and Others
Patna High Court · (2012) 2 PLJR 642
Motor Vehicles Act, 1988 — Section 173
High Courts24 Feb 2012Allowed
Shiv Kumar Purbey and Others Vs Most. Meena Devi and Others
Patna High Court · (2012) 3 PLJR 862
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 41 Rule 27, Order 41 Rule 27(1)(b), Order 8 Rule 1A
High Courts24 Feb 2012Allowed
Nandjee Singh Vs The State of Bihar and Another
Patna High Court · (2012) 2 PLJR 819
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 504
High Courts24 Feb 2012Dismissed
Atul Rao Vs The State of Bihar and Another
Patna High Court · (2012) 2 PLJR 218
Penal Code, 1860 (IPC) — Section 107, 108, 306