High Courts21 Feb 2012

State of Bihar Vs Nil

Patna High Court · (2012) CriLJ 4112

Criminal Procedure Code, 1973 (CrPC) — Section 235, 235(2), 317, 353, 353(7)Penal Code, 1860 (IPC) — Section 302
High Courts17 Feb 2012Allowed

Shambhu Yadav Vs State of Bihar

Patna High Court · (2012) 02 PAT CK 0081

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323