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Patna High Court judgments

53,213 judgments · page 852 of 2,661

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High Courts02 Mar 2012

Suman Prasad Srivastava and Others Vs The State of Bihar and Others Bhola Ram and Others Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 809

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High Courts01 Mar 2012Allowed

Anant Jha Vs The State of Bihar and Others

Patna High Court · (2012) 2 PLJR 568

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High Courts01 Mar 2012Allowed

Tridib Nath Banerjee and Another Vs The State of Bihar and Others

Patna High Court · (2012) 2 PLJR 478

Constitution of India, 1950 — Article 226, 227Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 116
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High Courts01 Mar 2012Dismissed

Dhanpati Prasad and Others Vs The State of Bihar, The Collector, Madhubani, District Madhubani, The Additional Collector, Madhubani, Distt. Madhubani and The Circle Officer, Anchal Rahika, Distt. Madhubani

Patna High Court · (2012) 03 PAT CK 0099

Bihar Public Land Encroachment Act, 1956 — Section 6
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High Courts01 Mar 2012Dismissed

Janardan Prasad Sinha and Sanjeev Kumar Sinha @ Babloo Sinha @ Sanjeev Vs The State of Bihar

Patna High Court · (2012) 03 PAT CK 0091

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307
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High Courts01 Mar 2012Dismissed

Munma Devi, Guman Yadav @ Guman Gope and Bhondu Yadav @ Bhonu Gope Vs The State of Bihar

Patna High Court · (2012) 03 PAT CK 0069

Penal Code, 1860 (IPC) — Section 307, 498A
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High Courts01 Mar 2012Dismissed

Mahanth Vijayanandpuri @ Vijay Kumar Singh Vs State of Bihar thru D.M. Nalanda at Bihar Sharif and Others

Patna High Court · (2012) 03 PAT CK 0066

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High Courts01 Mar 2012Allowed

Kamlakant Sinha Vs The State of Bihar, The Collector, Nalanda at Biharsharif and The Superintendent of Excise, Nalanda, Biharsharif

Patna High Court · (2012) 03 PAT CK 0063

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High Courts01 Mar 2012

Amita Choudhary, Baibhav Kumar Minor Represented through His Mother as Natural Guardian Next Friend Namely Amita Choudhary and Patrika Choudhary Vs Kapildeo Singh and Dilip Kumar Singh Sri Kapildeo Singh @ Kapildeo Prasad Singh, Subodh Kumar and United India Insurance Company Ltd.

Patna High Court · (2012) 2 TAC 382

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High Courts01 Mar 2012Allowed

Malik Astur Ali and Others Vs The State of Bihar

Patna High Court · (2012) 4 PLJR 1093

Citizenship Act, 1955 — Section 6A(1)(d)Constitution of India, 1950 — Article 14, 14(2), 14(3), 14(3)(a)(b)(e), 19Evidence Act, 1872 — Section 106, 3
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High Courts29 Feb 2012

Mosmat Swaran @ Swaran Manraw Vs State of Bihar and Another

Patna High Court · (2012) 3 JCR 211

Criminal Procedure Code, 1973 (CrPC) — Section 260, 262, 263, 264, 265Electricity Act, 1910 — Section 39, 44Electricity Act, 2003 — Section 126, 126(5), 127, 135, 135
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High Courts29 Feb 2012Allowed

The Union of India and Others Vs Arun Kumar Ojha

Patna High Court · (2012) 4 PLJR 80

Administrative Tribunals Act, 1985 — Section 3(q)(v)Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 7
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High Courts29 Feb 2012Dismissed

Lakhan Prasad Gupta and Others Vs Dumraon Properties Enterprises (Pvt.) Ltd.

Patna High Court · (2012) 02 PAT CK 0059

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High Courts29 Feb 2012Allowed

Lalji Singh Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 689

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High Courts29 Feb 2012

Pankaj Kumar and Another Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 383

Constitution of India, 1950 — Article 14, 16
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High Courts29 Feb 2012Dismissed

Vijay Kumar Sinha Vs Smt. Anamika Anamika Vs Vijay Kumar Sinha

Patna High Court · (2012) 4 PLJR 555

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
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High Courts28 Feb 2012

Shri Dhirendra Kumar, Advocate, Patna High Court Vs Bihar State Housing Board and Others

Patna High Court · (2013) 2 PLJR 304

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 11, Order 43 Rule 1(r), Order 7 Rule 11
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High Courts28 Feb 2012Dismissed

M/s Patliputra Kanch Udyog (P) Ltd. Vs The State of Bihar Indus-tries Department and Another

Patna High Court · (2012) 3 PLJR 410

Constitution of India, 1950 — Article 226
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High Courts28 Feb 2012Allowed

Maa Saraswati Traders Vs The Union of India and Others

Patna High Court · (2012) 2 PLJR 307

Customs Act, 1962 — Section 108, 11, 110, 110(2), 124Foreign Trade (Development and Regulation) Act, 1992 — Section 3(11)
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High Courts28 Feb 2012Allowed

Kailashi Devi Vs Kamal Sharma

Patna High Court · (2012) 3 PLJR 781

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
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